High Courts15 Mar 2007Dismissed
Nibha Kumari and Others Vs The Central Board of Secondary Education and Others
Patna High Court · (2007) 03 PAT CK 0090
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,222 of 2,661
High Courts15 Mar 2007Allowed
Medichem Traders Vs State of Bihar and Another
Patna High Court · (2009) 4 PLJR 658 : (2010) 29 VST 81
High Courts15 Mar 2007Dismissed
Abdul Samad Hassan Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 570
Penal Code, 1860 (IPC) — Section 307, 34
High Courts15 Mar 2007Allowed
Gulam Nabi Khan and Another Vs The State of Bihar and Another
Patna High Court · (2007) 3 PLJR 631
Motor Vehicles Act, 1988 — Section 140, 166
High Courts15 Mar 2007Dismissed
Mohan Lal Singh Vs The State of Bihar and Others
Patna High Court · (2007) 3 PLJR 38
High Courts15 Mar 2007Dismissed
Manoj Kumar Gupta @ Manoj Kumar Vs The State of Bihar and Another
Patna High Court · (2012) 2 PLJR 314
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts14 Mar 2007Allowed
Barun Kumar Vs The State of Bihar and Others
Patna High Court · (2007) 2 PLJR 535
High Courts14 Mar 2007Allowed
Braj Behari Tewary Vs The State of Bihar and Others
Patna High Court · (2007) 3 PLJR 753
High Courts14 Mar 2007Allowed
Markandey Singh and Others Vs State of Bihar and Others
Patna High Court · (2007) 3 PLJR 342
Constitution of India, 1950 — Article 226, 227
High Courts14 Mar 2007Dismissed
Rita Devi Vs The State of Bihar and Others
Patna High Court · (2007) 03 PAT CK 0108
High Courts14 Mar 2007Dismissed
Brashamdeo Mehta Vs The State of Bihar
Patna High Court · (2007) 03 PAT CK 0106
High Courts14 Mar 2007Allowed
Achhelal @ Achhe Lal Yadav and Others Vs The State of Bihar
Patna High Court · (2007) 2 BLJR 1537 : (2007) PLJR 246 Supp
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Explosive Substances Act, 1908 — Section 3, 5
High Courts14 Mar 2007Dismissed
Shobhit Mahto Vs State of Bihar and Others
Patna High Court · (2007) 2 BLJR 1276 : (2007) 2 PLJR 484
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 34Constitution of India, 1950 — Article 226, 227, 39
High Courts14 Mar 2007Allowed
Shiv Shankar Chaudhary Vs The State of Bihar
Patna High Court · (2007) 2 BLJR 1549 : (2007) 3 PLJR 126
Criminal Procedure Code, 1973 (CrPC) — Section 262, 263, 264, 265, 326Essential Commodities Act, 1955 — Section 12AA, 7
High Courts14 Mar 2007Dismissed
Branch Manager, National Insurance Co. Ltd. Vs Khushboo and Others
Patna High Court · (2007) 03 PAT CK 0079
High Courts14 Mar 2007Dismissed
Shyamlal Pathak Vs State of Bihar and Another
Patna High Court · (2007) 03 PAT CK 0075
High Courts14 Mar 2007Dismissed
State of Bihar and Others Vs Dr. Chandra Kishor Lal
Patna High Court · (2007) 3 PLJR 629
Constitution of India, 1950 — Article 311
High Courts14 Mar 2007Allowed
M. Akbar Ali Vs The Union of India (UOI) and Others
Patna High Court · (2007) 2 PLJR 705
Bihar Reorganisation Act, 2000 — Section 25
High Courts14 Mar 2007Dismissed
The Union of India and Others Vs Smt. Kaushalya Devi
Patna High Court · (2007) 3 PLJR 296
High Courts13 Mar 2007Dismissed
Shyam Kishore Dwivedi and Another Vs The State of Bihar and Others
Patna High Court · (2007) PLJR 366