High Courts13 Mar 2007Dismissed
Md. Khalil Vs Smt. Laxmi Devi and Others
Patna High Court · (2008) 1 PLJR 654
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)(e), 14(8), 18
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,223 of 2,661
High Courts13 Mar 2007
Ramji Prasad Singh and Another Vs State of Bihar and Others
Patna High Court · (2007) 03 PAT CK 0134
Bihar Tenants Holdings (Maintenance of Records) Act, 1973 — Section 14
High Courts13 Mar 2007Dismissed
The State of Bihar Vs Gafar Mian and Others
Patna High Court · (2007) 03 PAT CK 0114
High Courts13 Mar 2007
Harendra Rai Vs The State of Bihar and Others
Patna High Court · (2007) 03 PAT CK 0101
High Courts13 Mar 2007Dismissed
Binay Raut Vs The State of Bihar and Others
Patna High Court · (2007) 03 PAT CK 0087
High Courts13 Mar 2007Dismissed
Firoz Alam Vs The State of Bihar and Others
Patna High Court · (2007) 03 PAT CK 0084
High Courts13 Mar 2007
Jain Industries Vs The State of Bihar and Others
Patna High Court · (2007) 03 PAT CK 0076
High Courts13 Mar 2007Dismissed
Most. Prem Lata Paswan Vs The Chairman-cum-Managing Director, Punjab National Bank and Others
Patna High Court · (2007) 03 PAT CK 0070
High Courts13 Mar 2007Dismissed
Madhu Sahni Vs The State of Bihar
Patna High Court · (2007) 3 PLJR 355
Penal Code, 1860 (IPC) — Section 395
High Courts13 Mar 2007Allowed
Pitambar Jha Vs The Bihar State Food and Civil Supplies Corporation Ltd. and Others
Patna High Court · (2007) 3 PLJR 637
High Courts13 Mar 2007Allowed
Uma Devi Vs The State of Bihar and Others
Patna High Court · (2007) 2 PLJR 474
Evidence Act, 1872 — Section 114(e)
High Courts13 Mar 2007
Shibu Soren and Others Vs Md. Soaib and Others
Patna High Court · (2007) 2 PLJR 563
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts13 Mar 2007Allowed
Ghanshyam Mandal and Another Vs State of Bihar and Others
Patna High Court · (2007) 2 PLJR 729
High Courts12 Mar 2007Allowed
Hilsa Prakhand Matshyajivi Swawlambi Sahyog Samiti Limited Vs State of Bihar and Others
Patna High Court · (2007) 2 PLJR 546
High Courts12 Mar 2007Allowed
Bibi Ambeya Khatoon Vs State of Bihar and Others
Patna High Court · (2007) 03 PAT CK 0112
High Courts12 Mar 2007Allowed
Jogendra Bhagat and Others Vs Jaishree Devi @ Baitahi
Patna High Court · (2007) 4 PLJR 96
High Courts12 Mar 2007Allowed
Lal Singh and Another Vs The State of Bihar
Patna High Court · (2007) 3 PLJR 358
Penal Code, 1860 (IPC) — Section 395
High Courts12 Mar 2007Allowed
Vikram Singh @ Vicky Singh Vs State of Bihar and Others
Patna High Court · (2007) PLJR 298
Arms Act, 1959 — Section 12(2), 27Bihar Control of Crimes Act, 1981 — Section 12(2)Penal Code, 1860 (IPC) — Section 302, 307, 34, 341
High Courts12 Mar 2007
Sanjay Kumar Singh and Others Vs State of Bihar and Others
Patna High Court · (2007) 2 PLJR 584
Land Acquisition Act, 1894 — Section 4, 5, 5A, 6
High Courts12 Mar 2007
Nakul Sharma and 11 Ors. Vs The State of Bihar and Others
Patna High Court · (2007) 2 PLJR 502
Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 498(A)