High Courts02 Mar 2007Dismissed
Md. Hadish Ali Vs Mostt. Asma Khatoon and Others
Patna High Court · (2007) 4 PLJR 391
Succession Act, 1925 — Section 372
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,225 of 2,661
High Courts02 Mar 2007Allowed
K. Balakrishnan @ K.S. Balakrishnan Vs State of Bihar and Others
Patna High Court · (2007) 03 PAT CK 0050
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120(B), 409, 420
High Courts02 Mar 2007Dismissed
The State of Bihar Vs Prajeet Kr. Singh Prajeet Kumar Singh Vs The State of Bihar
Patna High Court · (2007) 2 PLJR 656
Criminal Procedure Code, 1973 (CrPC) — Section 164, 366Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts02 Mar 2007Allowed
Anup Kumar Bariar Vs Siwan Ksetriya Gramin Bank and Others
Patna High Court · (2007) 2 PLJR 701
High Courts02 Mar 2007Dismissed
The State of Bihar Vs Nawal Singh and Others
Patna High Court · (2007) PLJR 496
Penal Code, 1860 (IPC) — Section 109, 120B, 147, 148, 149
High Courts01 Mar 2007Allowed
Amit Kumar Singh Vs The Union of India (UOI) and Others
Patna High Court · (2007) 2 PLJR 519
High Courts01 Mar 2007Allowed
Ragendra Prasad Singh Vs The Bihar State Road Transport Corporation and Others
Patna High Court · (2007) 3 PLJR 626
High Courts01 Mar 2007
Millia Fakhruddin Ali Ahmad B.Ed. Teacher Training College Vs The State of Bihar and Others
Patna High Court · (2007) 3 PLJR 329
High Courts01 Mar 2007Dismissed
Pawan Kumar Chourasia Vs State of Bihar
Patna High Court · (2007) 03 PAT CK 0085
High Courts01 Mar 2007Dismissed
Deo Narain Kanth Vs The State of Bihar and Others
Patna High Court · (2007) 2 PLJR 815
Penal Code, 1860 (IPC) — Section 380, 448
High Courts01 Mar 2007
The Oriental Insurance Company Limited Vs Smt. Gauri Devi and Others
Patna High Court · (2007) 3 PLJR 217
Motor Vehicles Act, 1988 — Section 92A
High Courts01 Mar 2007
Chandrashekhar Azad Vs State of Bihar and Others
Patna High Court · (2007) 3 PLJR 391
Constitution of India, 1950 — Article 14
High Courts01 Mar 2007Dismissed
The Oriental Insurance Co. Ltd. Vs Anita and Others
Patna High Court · (2007) PLJR 249
Motor Vehicles Act, 1988 — Section 163A
High Courts01 Mar 2007Dismissed
Rambad Patila Shramik Sahyog Samiti Limited and Another Vs The State of Bihar and Another
Patna High Court · (2007) 2 PLJR 515
Easements Act, 1882 — Section 52General Clauses Act, 1897 — Section 3, 3(26)Mines and Minerals (Development and Regulation) Act, 1957 — Section 15, 3, 3(c), 3(e)
High Courts01 Mar 2007
Jugeshwar Sahni Vs The State of Bihar and Others
Patna High Court · (2007) PLJR 353
High Courts28 Feb 2007Dismissed
Suresh Mochi Vs The State of Bihar
Patna High Court · (2007) 3 PLJR 336
Penal Code, 1860 (IPC) — Section 307
High Courts28 Feb 2007Allowed
Vinod Kumar Vs The State of Bihar and Others
Patna High Court · (2007) 3 PLJR 92
High Courts28 Feb 2007Dismissed
Mohammed Dawood and Others Vs Md. Ishaque and Others
Patna High Court · (2007) 2 PLJR 783
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts28 Feb 2007Dismissed
Central Board of Secondary Education Vs Bharat Singh and Others
Patna High Court · (2007) 02 PAT CK 0134