High Courts28 Feb 2007Dismissed
Md. Javed Khan Vs The State of Bihar and Others
Patna High Court · (2007) PLJR 299
Constitution of India, 1950 — Article 309
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,226 of 2,661
High Courts28 Feb 2007Allowed
Rameshwar Pd. Choudhary Vs Renuka Mitra and Others
Patna High Court · (2007) 02 PAT CK 0123
High Courts28 Feb 2007Allowed
Gopal Kumar Modi and Another Vs Lalan Prasad Keshri @ Sushil Prasad Keshri and Others
Patna High Court · (2007) 02 PAT CK 0093
High Courts28 Feb 2007Allowed
Navin Joshi and Another Vs Sarju Rai and Another
Patna High Court · (2007) 02 PAT CK 0091
High Courts28 Feb 2007Allowed
Jai Narayan Yadav Vs The State of Bihar and Others Krishna Kumar Lall Vs The Bihar State Housing Board and Others
Patna High Court · (2007) 3 PLJR 705
Bihar State Housing Board Act, 1982 — Section 16, 17, 18, 19, 82Constitution of India, 1950 — Article 266
High Courts28 Feb 2007Allowed
Lalan Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2007) 3 PLJR 180
Bihar Regional Development Authorities Act, 1981 — Section 6(3)
High Courts28 Feb 2007Dismissed
The State of Bihar and Others Vs Ram Lakhan Shukla and Another
Patna High Court · (2007) 2 PLJR 694
High Courts27 Feb 2007Dismissed
Bhikhari Chaudhary Vs The State of Bihar
Patna High Court · (2007) PLJR 354
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 396, 412
High Courts27 Feb 2007Dismissed
Avilash Kumar @ Mukesh Kumar Vs Brahmadeo Singh and Others
Patna High Court · (2007) 4 PLJR 38
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 8 Rule 1
High Courts27 Feb 2007
Dhroov Rai @ Dhrup Rai Vs Most. Geeta Kuer @ Most. Gita Kuwar and Others
Patna High Court · (2007) 2 PLJR 495
Civil Procedure Code, 1908 (CPC) — Section 115Motor Vehicles Act, 1988 — Section 140, 165, 166, 173, 174
High Courts27 Feb 2007Allowed
Kit Kat Restaurant and Bar and Others Vs Assistant Provident Fund Commissioner and Another
Patna High Court · (2007) 02 PAT CK 0130
High Courts27 Feb 2007Dismissed
Mithalesh Kumar and Another Vs The State of Bihar and Others
Patna High Court · (2007) 02 PAT CK 0107
High Courts27 Feb 2007
Binod Kumar Jha and Others Vs The State of Bihar and Others
Patna High Court · (2007) 2 BLJR 1473 : (2007) 114 FLR 605 : (2007) 2 PLJR 819
High Courts27 Feb 2007Dismissed
Shree Krishna Sharma Vs The State of Bihar and Others
Patna High Court · (2007) 02 PAT CK 0090
High Courts27 Feb 2007Dismissed
Shambhu Lal Vs The State of Bihar and Others
Patna High Court · (2007) 02 PAT CK 0088
High Courts27 Feb 2007Dismissed
Krishna Kumar Vs Smt. Shobha Devi @ Shohba Devi Razak alias Shobha Devi Prasad and Others
Patna High Court · (2007) 02 PAT CK 0073
High Courts27 Feb 2007
Mahendra Pandit Vs The State of Bihar and Others
Patna High Court · (2007) 3 PLJR 341
High Courts27 Feb 2007Allowed
Sahodari Vs The State of Bihar and Others
Patna High Court · (2007) PLJR 410
Constitution of India, 1950 — Article 226
High Courts26 Feb 2007
Md. Manzoor Alam Vs The State of Bihar and Others
Patna High Court · (2007) 2 PLJR 538
High Courts26 Feb 2007Dismissed
Bal Mukund Ram Vs The State of Bihar and Others
Patna High Court · (2007) 02 PAT CK 0187
Penal Code, 1860 (IPC) — Section 120B, 34, 342, 384, 406