High Courts24 Aug 2009
Umesh Kumar @ Umesh Kunwar and Others Vs Shushila Devi and Others
Patna High Court · (2009) 4 PLJR 676
Registration Act, 1908 — Section 36, 75, 76, 77
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,047 of 2,661
High Courts24 Aug 2009Allowed
Ram Ratan and Others Vs The State of Bihar and Others
Patna High Court · (2009) 08 PAT CK 0014
High Courts21 Aug 2009
Deochandra Chaudhary Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 838
High Courts21 Aug 2009
S.K. Shankar @ Shree Krishna Shankar Vs The State of Bihar and Another
Patna High Court · (2011) 2 PLJR 743
Equal Remuneration Act, 1976 — Section 1(3), 10, 11, 2Payment of Gratuity Act, 1972 — Section 2
High Courts21 Aug 2009Dismissed
Shiv Kant Vs The State of Bihar, The High Court of Judicature at Patna and Sri Anil Kumar
Patna High Court · (2009) 08 PAT CK 0089
High Courts21 Aug 2009Allowed
Ramesh Prasad Verma Vs The State of Bihar and Others
Patna High Court · (2009) 08 PAT CK 0037
High Courts21 Aug 2009
Amrita Verma @ Sara Hayat Khanam Vs State of Bihar and Others
Patna High Court · (2011) 3 PLJR 149
Penal Code, 1860 (IPC) — Section 363, 365, 366
High Courts20 Aug 2009Allowed
Mumtaz Bano Arzoo, Md. Ishtayaque and Hasnain Arij Vs The State of Bihar and Shahista Ushmani
Patna High Court · (2010) 1 DMC 833
Criminal Procedure Code, 1973 (CrPC) — Section 156, 177, 178Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 34, 379, 406, 498
High Courts20 Aug 2009Allowed
Dr. Birendra Kumar Singh Vs The State of Bihar and Another
Patna High Court · (2009) 4 PLJR 657
Criminal Procedure Code, 1973 (CrPC) — Section 197
High Courts20 Aug 2009Dismissed
Sulena Devi @ Sunaina Devi and Sushma Devi @ S. Sushma Singh Vs The State of Bihar and Nirmal Das
Patna High Court · (2009) 08 PAT CK 0086
Criminal Procedure Code, 1973 (CrPC) — Section 156, 482Penal Code, 1860 (IPC) — Section 120B, 34, 364
High Courts20 Aug 2009
Shiv Nandan Keshari and Others Vs The State of Bihar and Suman Kumar
Patna High Court · (2009) 08 PAT CK 0066
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 34, 406, 420, 504
High Courts20 Aug 2009
Vinay Kumar Sharma and Others Vs Reshma Devi
Patna High Court · (2009) 08 PAT CK 0008
Succession Act, 1925 — Section 268
High Courts19 Aug 2009Allowed
Seema Kumari and Others Vs The State of Bihar and Ashutosh Kumar @ Santosh Kumar
Patna High Court · (2009) 08 PAT CK 0109
Penal Code, 1860 (IPC) — Section 380, 451
High Courts19 Aug 2009Dismissed
Subhash Kumar Sharma Vs The State of Bihar and Kamlesh Kumar Sharma
Patna High Court · (2009) 08 PAT CK 0098
Criminal Procedure Code, 1973 (CrPC) — Section 178, 482Penal Code, 1860 (IPC) — Section 201, 304B, 34
High Courts19 Aug 2009Dismissed
Ram Lakhan Mahto Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 1046
Criminal Procedure Code, 1973 (CrPC) — Section 197, 202Penal Code, 1860 (IPC) — Section 323, 436
High Courts19 Aug 2009Allowed
Dhananjay Pandey @ Dhananjay Kumar Pandey Vs The State of Bihar
Patna High Court · (2009) 08 PAT CK 0085
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 120B, 201, 302, 364A
High Courts19 Aug 2009Allowed
Ram Anandi Sahni Vs The State of Bihar and Others
Patna High Court · (2009) 08 PAT CK 0084
High Courts19 Aug 2009Allowed
Priyanka Hansa and Others Vs State of Bihar and Another
Patna High Court · (2011) 7 RCR(Criminal) 1198
High Courts19 Aug 2009Dismissed
Anirudh Sharma Vs State of Bihar and Others
Patna High Court · (2009) 4 PLJR 1003
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3), 2(f)
High Courts19 Aug 2009
Sudhir Kumar, Satish Kumar and Sunaina Devi Vs The State of Bihar, Raj Kumar Bhagat and Anju Kumari
Patna High Court · (2009) 08 PAT CK 0035
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 363, 366(A), 376, 380, 498(A)