High Courts07 Sept 2009
Rama Ranjan Prasad Singh Vs The Union of India (UOI) and Others
Patna High Court · (2010) 58 BLJR 10
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,045 of 2,661
High Courts07 Sept 2009
Smt. Sanyukta Devi Thakur Vs The State of Bihar and Others
Patna High Court · (2009) 09 PAT CK 0017
High Courts07 Sept 2009
Santosh Kumar, Rajnish Kumar, Ranjeet Kumar and Ajit Kumar Vs Raj Kumari @ Smt. Raj Kumari Devi and Others
Patna High Court · (2009) 09 PAT CK 0001
High Courts04 Sept 2009Dismissed
Badri Paswan Vs The State of Bihar and Others
Patna High Court · (2010) 58 BLJR 89
Bihar Tenancy Act, 1885 — Section 40C, 48(1), 48C, 48E, 48E(7)
High Courts03 Sept 2009Allowed
Orchid Healthcare a Division of Orchid Chemicals and Pharmaceuticals Limited and Others Vs Aglowmed Limitted, Durga Medico and Pharma Plus
Patna High Court · (2009) 09 PAT CK 0044
High Courts03 Sept 2009Allowed
Mohinder Lal Vs State of Bihar and Another
Patna High Court · (2009) 09 PAT CK 0042
High Courts02 Sept 2009Dismissed
Rama Sahni and Dhorha Sahni Vs The State of Bihar and Others
Patna High Court · (2009) 09 PAT CK 0030
High Courts02 Sept 2009
S.S.P.S. College Vs The State of Bihar and Others
Patna High Court · (2010) 58 BLJR 13
High Courts02 Sept 2009
Mahesh Kumar and Others Vs The Union of India (UOI) and Others
Patna High Court · (2009) 09 PAT CK 0010
High Courts01 Sept 2009Dismissed
Kuldeep Yadav @ Kuldeep Prasad Vs Ram Charitara Yadav @ Ram Charitar Gope @ Chaita Gope and Others
Patna High Court · (2009) 4 PLJR 962
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 17
High Courts01 Sept 2009Dismissed
Ram Yatan Prasad and Others Vs The State of Bihar and Others
Patna High Court · (2009) 09 PAT CK 0037
High Courts01 Sept 2009Dismissed
Ashok Kumar Singh Vs Monghyr Kshetriya Gramin Bank and Others
Patna High Court · (2009) 09 PAT CK 0028
High Courts01 Sept 2009
Shashi Kant Rai Vs The State of Bihar
Patna High Court · (2009) 09 PAT CK 0022
High Courts31 Aug 2009
Ramanuragi Singh and Others Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 612
High Courts31 Aug 2009Allowed
Manohar Thakur Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 678
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 2(4), 33A, 35
High Courts31 Aug 2009
Nand Kishore Keshri Vs The State of Bihar
Patna High Court · (2010) 124 FLR 330 : (2009) 4 PLJR 458
High Courts31 Aug 2009Dismissed
Shanti Devi Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 609
High Courts28 Aug 2009Dismissed
Ranjay Paswan Vs State of Bihar State Vs Ranjay Paswan
Patna High Court · (2009) 08 PAT CK 0100
High Courts28 Aug 2009Allowed
Vikash Kumar @ Vikash Singh Vs State of Bihar
Patna High Court · (2009) 4 PLJR 596
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 167(2)Penal Code, 1860 (IPC) — Section 302
High Courts28 Aug 2009Dismissed
Dental Council of India Vs Vishwa Budhist Parishad its Secretary, International Meditation Centre and Others
Patna High Court · (2009) 08 PAT CK 0049