High Courts28 Aug 2009Dismissed
Ajay Kumar Singh @ Ajay Kumar Vs Raj Narayan Singh @ Rajan and Others
Patna High Court · (2010) 1 PLJR 701
Patna High Court Rules, 1916 — Rule 17, 18, 19, 20
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,046 of 2,661
High Courts27 Aug 2009
Shyama Devi Vs The Bihar State Food and Civil Supplies Corporation Ltd. and Others
Patna High Court · (2009) 4 PLJR 761
High Courts27 Aug 2009Dismissed
Meena Devi Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 440
High Courts27 Aug 2009
Munnu Lall Vs The State of Bihar and Others
Patna High Court · (2009) 08 PAT CK 0017
High Courts27 Aug 2009Allowed
Bharat Prasad, Dinesh Kumar Rai, Umesh Kumar and Nirman Rai Vs The State of Bihar and Others
Patna High Court · (2009) 08 PAT CK 0013
High Courts27 Aug 2009Allowed
Jhatkan Singh @ Azad Singh Vs State of Bihar and Bijendra Kumar
Patna High Court · (2009) 4 PLJR 592
Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12
High Courts26 Aug 2009
Binod Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 1063
High Courts26 Aug 2009Allowed
M/s Sushila Chemicals Pvt. Ltd. Vs The Bharat Coking, Coal Ltd. and Others
Patna High Court · (2009) 4 PLJR 871
High Courts26 Aug 2009
Pradip Kumar Saravgi Vs The Commissioner of Income Tax and Others
Patna High Court · (2009) 08 PAT CK 0054
High Courts26 Aug 2009Allowed
Uma Kant Singh Vs State of Bihar and Others
Patna High Court · (2011) 1 PLJR 1019
Criminal Procedure Code, 1973 (CrPC) — Section 154(3)
High Courts26 Aug 2009Allowed
Dr. M. Azimullah Vs The Vice Chancellor, Patna University and Others
Patna High Court · (2009) 08 PAT CK 0003
High Courts25 Aug 2009Dismissed
Md. Humayu Akhtar and Another Vs Rameshwar Chaudhary
Patna High Court · (2009) 4 PLJR 984
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14(8)Constitution of India, 1950 — Article 14, 21
High Courts25 Aug 2009
Dina Mahabir Re-Rollers Private Ltd. Vs The Union of India (UOI) and Others
Patna High Court · (2009) 4 PLJR 966
Customs Act, 1962 — Section 110
High Courts25 Aug 2009Allowed
Shanti Steels and Others Vs The East Central Railway and Others
Patna High Court · (2009) 08 PAT CK 0044
High Courts25 Aug 2009Allowed
Prof. Vijay Kumar Singh, President, A.M. Colleged Teachers Association and Others Vs The State of Bihar
Patna High Court · (2009) 08 PAT CK 0040
High Courts25 Aug 2009
Bara Bazar Hat Vyavasayik Vs The State of Bihar and Others
Patna High Court · (2009) 08 PAT CK 0021
High Courts25 Aug 2009
Guja Paswan, Ram Chandra Paswan, Upendra Paswan and Ranjeet Paswan Vs State of Bihar Laxmi Prasad Sahu Vs The State of Bihar, Gujo Paswan and Ramchandra Paswan
Patna High Court · (2009) 08 PAT CK 0020
High Courts24 Aug 2009
Ranjeet Kumar Vs The State of Bihar and Others
Patna High Court · (2009) 08 PAT CK 0104
High Courts24 Aug 2009Dismissed
Pratibha Prasad Vs The State of Bihar and Others
Patna High Court · (2009) 08 PAT CK 0101
High Courts24 Aug 2009Allowed
Animesh Kumar Rai @ Guddu Rai@ Animesh Kumar Vs The State of Bihar and Others
Patna High Court · (2009) 08 PAT CK 0019