High Courts19 Aug 2009Allowed
Ramkali Devi and Others Vs The State of Bihar and Doha Devi
Patna High Court · (2009) 08 PAT CK 0031
Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 323
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,048 of 2,661
High Courts19 Aug 2009Allowed
Rishi Kumar Ishwar, At+P.O.-Konaila via Dalsinghsarai, P.S. Dalsinghsarai, District-Samastipur Vs Bihar State Electricity Board and Others
Patna High Court · (2009) 4 PLJR 590
High Courts18 Aug 2009Dismissed
Janardan Pathak Vs The State of Bihar and Another
Patna High Court · (2009) 4 PLJR 876
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 399, 401, 482
High Courts18 Aug 2009
Md. Rahman Vs The State of Bihar
Patna High Court · (2009) 4 PLJR 814
Arms Act, 1959 — Section 27Explosive Substances Act, 1908 — Section 3, 4Penal Code, 1860 (IPC) — Section 307, 34
High Courts18 Aug 2009Dismissed
Bhupal Prasad Singh Vs B.R.A. Bihar University and Others
Patna High Court · (2009) 4 PLJR 260
Bihar State Universities Act, 1976 — Section 67
High Courts18 Aug 2009
Smt. Sharmishtha Sinha Vs Commissioner of Income Tax and Another
Patna High Court · (2009) 08 PAT CK 0096
High Courts18 Aug 2009Allowed
Nandu Sao and Others Vs The State of Bihar and Dhananjay Kumar Gupta
Patna High Court · (2009) 08 PAT CK 0060
High Courts18 Aug 2009Allowed
Chhajuram Agarwal Vs The State of Bihar and Urmila Agarwal
Patna High Court · (2009) 08 PAT CK 0058
Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts18 Aug 2009Allowed
Smt. Shanti Rani Sinha and Sarbjeet Kumar Vs The State of Bihar and The Inspector of Drugs Cum Licencing Authority (Drugs)
Patna High Court · (2011) 7 RCR(Criminal) 1498
Criminal Procedure Code, 1973 (CrPC) — Section 482Drugs and Cosmetics Act, 1940 — Section 18, 27
High Courts18 Aug 2009
Sunil Kumar @ Sunil Kumar Paswan Vs The State of Bihar
Patna High Court · (2009) 08 PAT CK 0053
Essential Commodities Act, 1955 — Section 7Penal Code, 1860 (IPC) — Section 407, 420, 479
High Courts18 Aug 2009Allowed
Prabhash Kumar Vs The State of Bihar and Bihar State Electricity Board
Patna High Court · (2010) 1 PLJR 966
Electricity Act, 2003 — Section 135, 152, 152(1), 152(3)
High Courts18 Aug 2009Allowed
Sumit Sen Vs The State of Bihar and Bihar Industrial Area Development Authority
Patna High Court · (2009) 08 PAT CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 200Penal Code, 1860 (IPC) — Section 109, 120B, 34, 500, 501Press and Registration of Books Act, 1867 — Section 14
High Courts18 Aug 2009Dismissed
Federation of University Teachers Association of Bihar (FUTAB) and Others Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 794
Bihar State Universities Act, 1976 — Section 58(10)
High Courts17 Aug 2009
Guru Sharan Thakur Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 932
High Courts17 Aug 2009
Narendra Kumar @ Singh Vs The State of Bihar and Others
Patna High Court · (2009) 08 PAT CK 0051
High Courts17 Aug 2009
Nagina Khatoon Vs The State of Bihar and Others
Patna High Court · (2009) 08 PAT CK 0025
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 379, 498A
High Courts13 Aug 2009
Jugal Kishore Khetan son Holders of late Mahabir Prasad Khetan and Others Vs Mohan Lal Khetan
Patna High Court · (2009) 4 PLJR 651
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 21 Rule 21, Order 21 Rule 58, Order 21 Rule 97, Order 21 Rule 98
High Courts13 Aug 2009
Vijay Kumar Maharaj and Sukhdeo Parihar Vs Shakuntala Devi and Ajit Kumar Maharaj
Patna High Court · (2009) 4 PLJR 786
High Courts13 Aug 2009Allowed
Suraj Kumar Verma Vs The State of Bihar
Patna High Court · (2009) 08 PAT CK 0092
Criminal Procedure Code, 1973 (CrPC) — Section 245Prevention of Food Adulteration Act, 1954 — Section 16
High Courts13 Aug 2009Allowed
Mausami Bano @ Mosma Banu and Abdul Jabbar Vs State of Bihar and Jahrul Islam
Patna High Court · (2009) 08 PAT CK 0083
Penal Code, 1860 (IPC) — Section 417, 420