High Courts13 Aug 2009Dismissed
Munna Sharma @ Munna Mistry and Others Vs State of Bihar and Another
Patna High Court · (2009) 08 PAT CK 0080
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,049 of 2,661
High Courts13 Aug 2009Dismissed
Kailash Baitha Vs State of Bihar and Lakhpati Devi
Patna High Court · (2009) 08 PAT CK 0071
Penal Code, 1860 (IPC) — Section 376, 511
High Courts13 Aug 2009Dismissed
Sarbdeo Singh Vs The State of Bihar, Commissioner, Patna Division and District Magistrate
Patna High Court · (2010) 1 PLJR 834
Arms Act, 1959 — Section 27
High Courts13 Aug 2009
Jagdish Prasad Chouhan Vs Bhuneshwar Chouhan and Sunita Chouhan
Patna High Court · (2009) 3 PLJR 931
Civil Procedure Code, 1908 (CPC) — Section 105, 115Family Courts Act, 1984 — Section 19
High Courts13 Aug 2009Dismissed
Wasim Raja Khan @ Captain and Md. Shamsul Hoda Vs The State of Bihar and Sukumar Mukherjee
Patna High Court · (2009) 08 PAT CK 0027
High Courts13 Aug 2009
Raj Kumar Chaddha. and Kripa Shankar Manager, H.M.P. Sugar Mills Ltd. Vs The State of Bihar and Rajesh Kumar Pandey
Patna High Court · (2009) 08 PAT CK 0023
High Courts13 Aug 2009Dismissed
Sanjay Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 674
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 16(3), 53A
High Courts13 Aug 2009Allowed
Santosh Kumar Maurya @ Santosh Kumar Vs The State of Bihar and Ramashish Singh
Patna High Court · (2010) 1 DMC 758
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 406, 498A
High Courts12 Aug 2009
Manohar Singh Vs The State of Bihar and Others
Patna High Court · (2011) 2 PLJR 287
High Courts12 Aug 2009Dismissed
Swami Narendra Brahmachari representing Yog Vedant Samiti/Shree Asaram ji Asharam Vs The State of Bihar, The Bihar State Board of Religious Trusts and Shri Uday Sinha, Former Justice, Patna High Court, Chairman (Also Sole Trustee For Some Time) Baba Bhikham Das Thakurbari Trust Committee
Patna High Court · (2009) 08 PAT CK 0090
High Courts12 Aug 2009Allowed
Md. Hasim Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 1001
Bihar and Orissa Municipal Act, 1922 — Section 107(i)(b), 108(2)
High Courts12 Aug 2009Allowed
Rajesh Kumar Singh Vs The State of Bihar, Awadesh Kumar Singh, Satyendra Singh and Sudhir Singh
Patna High Court · (2009) 08 PAT CK 0050
Criminal Procedure Code, 1973 (CrPC) — Section 107, 144, 145, 146, 146(1)
High Courts12 Aug 2009Dismissed
Sajjan Manjhi @ Sanjan Manjhi Vs The State of Bihar
Patna High Court · (2009) 4 PLJR 435
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts11 Aug 2009
The State of Bihar and Others Vs Subhash Chandra Shukla and Others
Patna High Court · (2009) 4 PLJR 569
Bihar Panchayat Raj Act, 1947 — Section 26Bihar Panchayat Raj Act, 2006 — Section 32, 33
High Courts11 Aug 2009Dismissed
Md. Abu Zafar, Noorul Hasan and Jawed Anwar Siddiqui Vs The State of Bihar and Others
Patna High Court · (2009) 08 PAT CK 0032
High Courts11 Aug 2009Allowed
Navin Thakur Vs The State of Bihar and Others
Patna High Court · (2010) 1 PLJR 754 : (2009) 4 PLJR 25
Bihar Panchayat Raj Act, 2006 — Section 18(5)
High Courts10 Aug 2009
Md. Shoib Alam and Others Vs Md. Salahuddin and Others
Patna High Court · (2009) 4 PLJR 866
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A
High Courts10 Aug 2009
Sachidanand Mishra Vs Smt. Bimla Devi Saraf
Patna High Court · (2009) 08 PAT CK 0082
High Courts10 Aug 2009
Rajdeo Thakur Vs The Union of India (UOI) and Others
Patna High Court · (2010) 2 PLJR 777
High Courts10 Aug 2009Allowed
Arrah Montessori School Vs The State of Bihar and Others
Patna High Court · (2009) 08 PAT CK 0068