High Courts09 Feb 2010Allowed
Manoj Kumar Verma Vs State of Bihar
Patna High Court · (2010) CriLJ 3073 : (2010) 4 Crimes 125
Penal Code, 1860 (IPC) — Section 201, 302
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,031 of 2,661
High Courts09 Feb 2010Dismissed
Rekha Devi and Others Vs The National Insurance Company Ltd. and Sri Haridwar Singh
Patna High Court · (2010) 02 PAT CK 0035
High Courts09 Feb 2010
Kadwa Prakhand Matsyajivi Swablambi Sahkari Samiti Ltd. Vs The State of Bihar and Others
Patna High Court · (2010) 2 PLJR 362
Bihar Fish Jalkar Management Act, 2006 — Section 2(viii), 7(viii)
High Courts08 Feb 2010
Mahabir Sah Vs Bibi Jubeda Khatoon and Others
Patna High Court · (2010) 02 PAT CK 0080
High Courts08 Feb 2010Allowed
Koushal Kishore Prasad Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 801
High Courts08 Feb 2010Dismissed
Anju Sinha Vs The State of Bihar and Others
Patna High Court · (2010) 02 PAT CK 0047
High Courts08 Feb 2010Dismissed
The State of Bihar and Others Vs Pramila Kumari and Others
Patna High Court · (2010) 02 PAT CK 0015
High Courts05 Feb 2010Dismissed
Mantu Kumar Vs State of Bihar
Patna High Court · (2010) 7 RCR(Criminal) 1626
High Courts05 Feb 2010Allowed
Munna Rajwanshi Vs The State of Bihar
Patna High Court · (2010) 02 PAT CK 0011
Criminal Procedure Code, 1973 (CrPC) — Section 164Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12
High Courts05 Feb 2010Allowed
Pankaj Kumar Verma Vs The State of Bihar
Patna High Court · (2010) 02 PAT CK 0007
High Courts04 Feb 2010Allowed
Arbind Prasad Singh Vs State of Bihar and Others
Patna High Court · (2010) 02 PAT CK 0064
High Courts04 Feb 2010Allowed
Suresh Pandey Vs The State of Bihar and Others
Patna High Court · (2010) 02 PAT CK 0040
High Courts04 Feb 2010Dismissed
SSF Industries Ltd. Vs Bihar State Electricity Board and Others
Patna High Court · (2010) 02 PAT CK 0036
High Courts04 Feb 2010
Antima Kumari @ Antima Pal and Subir Kumar Pal @ Shantu Vs The State of Bihar, Superintendent of Police, Investigating Officer of Barahia and Bhim Singh
Patna High Court · (2010) 02 PAT CK 0026
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 363, 366, 366A
High Courts04 Feb 2010
Adalat Chamar and Others Vs State of Bihar
Patna High Court · (2011) 1 PLJR 364
Penal Code, 1860 (IPC) — Section 396
High Courts04 Feb 2010Allowed
Shakuntala Devi and Others Vs The State Election Commission and Others
Patna High Court · (2010) 02 PAT CK 0005
Bihar Municipal Act, 2007 — Section 18(1), 377(1), 49
High Courts03 Feb 2010Allowed
Sikandar Sah Vs The State of Bihar
Patna High Court · (2010) 02 PAT CK 0052
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 23
High Courts03 Feb 2010
Mosomat Noorjahan Khatoon Vs The State of Bihar and Others
Patna High Court · (2009) 2 JLJR 187
Bihar Reorganisation Act, 2000 — Schedule 8(2), 52
High Courts03 Feb 2010Allowed
Deb Jyoti Sanyal Vs The Bihar State Housing Board and Others
Patna High Court · (2010) 02 PAT CK 0050
High Courts03 Feb 2010
Raj Kumar Bharti and Smt. Nirmala Bharti Vs The State of Bihar, The Director-in-Chief, Health and Medical Attendance Department, Government of Bihar, The Joint Secretary, Health and Medical Attendance Department, Government of Bihar and The Deputy Director, Primary Health Services
Patna High Court · (2010) 02 PAT CK 0038