High Courts03 Feb 2010Dismissed
Kundan Kumar Jaiswal and Kaushalendra Kumar Vs National Institute of Technology and Dean (Academics), National Institute of Technology
Patna High Court · (2010) 2 PLJR 513
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,032 of 2,661
High Courts03 Feb 2010
Uday Kumar Jha and Others Vs The State of Bihar and Chief Administrative Officer, Indira Gandhi Institute of Medical Science Rabindra Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2010) 02 PAT CK 0032
High Courts03 Feb 2010
Prakash Chandra Sinha Vs The State of Bihar and Others
Patna High Court · (2010) 02 PAT CK 0024
High Courts03 Feb 2010Dismissed
Balindra Rai Vs State of Bihar and Others
Patna High Court · AIR 2010 Patna 91
Constitution of India, 1950 — Article 226, 227
High Courts03 Feb 2010Dismissed
Niraj Chandrayavi Vs The State of Bihar and Niranjan Prasad
Patna High Court · (2010) 02 PAT CK 0001
Penal Code, 1860 (IPC) — Section 406, 420, 465, 467, 468
High Courts02 Feb 2010
Sri Baldeo Prasad Vs The State of Bihar and Others
Patna High Court · (2010) 02 PAT CK 0063
Evidence Act, 1872 — Section 4, 6
High Courts02 Feb 2010Dismissed
Birendra Tiwary and Birendra Pradhan Vs The State of Bihar
Patna High Court · (2010) 02 PAT CK 0058
Penal Code, 1860 (IPC) — Section 216, 224, 225, 225B, 34
High Courts02 Feb 2010Dismissed
Dinesh Kumar Singh Vs Bihar State Electricity Board and Others
Patna High Court · AIR 2010 Patna 171
Bihar Electricity Regulatory Commission (Standards of Performance of Distribution Licensee) Regulations, 2006 — Regulation 15(3)Electricity Act, 2003 — Section 43(1)
High Courts01 Feb 2010
Sahdeo Singh alias Saho Singh and Another Vs Ram Naumi Singh
Patna High Court · (2010) 02 PAT CK 0079
High Courts01 Feb 2010
Rajgir Singh Vs State of Bihar and Dr. Harendra Prasad Srivastava, Addl. CMO, Sadar Hospital
Patna High Court · (2010) 02 PAT CK 0042
Criminal Procedure Code, 1973 (CrPC) — Section 198, 227Penal Code, 1860 (IPC) — Section 420, 467, 468, 471, 494
High Courts01 Feb 2010
Shashi Bhushan Singh Vs Oriental Insurance Company and Others
Patna High Court · (2010) 02 PAT CK 0022
High Courts29 Jan 2010Allowed
Yogendra Rai Vs The General Manager and Others
Patna High Court · (2011) 1 PLJR 445
High Courts29 Jan 2010Allowed
Md. Islam and Meghu Lal Sharma @ Meghu Sharma Vs The State of Bihar
Patna High Court · (2010) 58 BLJR 455
Penal Code, 1860 (IPC) — Section 120B, 395, 412
High Courts29 Jan 2010
In Re: Sri Bahubali Cement Ltd. (In Liquidation)
Patna High Court · (2010) 01 PAT CK 0016
High Courts29 Jan 2010Dismissed
Sk. Waheed @ Sk. Wahid and Jaibunnisha alias Sona Devi Vs State of Bihar
Patna High Court · (2010) 7 RCR(Criminal) 1108
High Courts29 Jan 2010Dismissed
Ram Sajjan Sah and Others Vs State of Bihar and Another
Patna High Court · (2010) 01 PAT CK 0002
High Courts28 Jan 2010
Tripurari Gope and Others Vs The State of Bihar
Patna High Court · (2011) 1 PLJR 11
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts28 Jan 2010
Sona Devi Vs The Estate of late Ajay Kumar
Patna High Court · (2010) 01 PAT CK 0054
High Courts28 Jan 2010Dismissed
Union of India (UOI) and Others Vs Jagdish Chandra Verma
Patna High Court · (2010) 01 PAT CK 0044
Customs Act, 1962 — Section 107, 108, 112, 12, 121