High Courts22 Feb 2010Allowed
Shrimati Shakuntala Devi Lohia Vs The Union of India (UOI) and Others
Patna High Court · (2011) 59 BLJR 1623 : (2011) 2 PLJR 71
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,030 of 2,661
High Courts19 Feb 2010Allowed
Most. Hadisan Khatoon and Others Vs Dinesh Kumar Purswani and Others
Patna High Court · (2010) 02 PAT CK 0082
High Courts19 Feb 2010Allowed
Manoranjan Singh, Indu Devi @ Indira Singh and Rakesh Kumar Singh Vs The State of Bihar and Priyanka Soni
Patna High Court · (2010) 02 PAT CK 0031
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 375, 376, 494, 498A
High Courts18 Feb 2010Allowed
Md. Jamalluddin, Md. Sultan, Most. Chunni Khatoon and Jamila Khatoon Vs The State of Bihar and The Executive Officer-cum-Special Officer, Kishanganj Municipal Council
Patna High Court · (2010) 2 PLJR 518
Constitution of India, 1950 — Article 21, 300A
High Courts18 Feb 2010
Kusum Devi Vs The Bihar State Electricity Board and Others
Patna High Court · (2010) 02 PAT CK 0023
High Courts18 Feb 2010Allowed
Nagendra Lal, Awadhesh Kumar Giri and Birendra Kumar Sharma Vs The State of Bihar and Others
Patna High Court · (2010) 02 PAT CK 0016
High Courts17 Feb 2010Dismissed
Anwar Kujra and Others Vs The State of Bihar and Zafar Alam
Patna High Court · (2010) 02 PAT CK 0068
Criminal Procedure Code, 1973 (CrPC) — Section 468Penal Code, 1860 (IPC) — Section 147, 323, 341, 447
High Courts17 Feb 2010Dismissed
Manju Devi and Bipendra Dutt Mishra Vs The State of Bihar and Others
Patna High Court · (2010) 02 PAT CK 0065
Bihar Panchayat Raj Act, 2006 — Section 44(3)(i), 44(3)(iii)
High Courts16 Feb 2010Allowed
Dhananjay Kumar Vs The State of Bihar and Others
Patna High Court · (2010) 2 PLJR 853
Constitution of India, 1950 — Article 243K, 243ZA
High Courts15 Feb 2010
The State of Bihar Vs Hari Singh and Others
Patna High Court · (2010) 02 PAT CK 0054
High Courts15 Feb 2010Dismissed
Munna Bhagat Vs State of Bihar
Patna High Court · (2010) 02 PAT CK 0029
High Courts15 Feb 2010Dismissed
Manoj Kumar Vs The General Manager, S.B.I. and Others
Patna High Court · (2010) 02 PAT CK 0004
High Courts11 Feb 2010Allowed
Ram Chandra Kamat Vs The State of Bihar and Others
Patna High Court · (2011) 129 FLR 854 : (2011) 1 PLJR 772
High Courts11 Feb 2010Allowed
Dr. Krishna Kumar Vs The State of Bihar and Others Dr. Krishna Kumar Vs Veer Kunwar Singh University and Others
Patna High Court · (2010) 126 FLR 506 : (2010) 2 PLJR 365
Bihar State Universities Act, 1976 — Section 10 II, 10 XIV
High Courts11 Feb 2010Allowed
Sukhdeo Sah and Shambhu Rai Vs State of Bihar
Patna High Court · (2010) 02 PAT CK 0008
High Courts11 Feb 2010
Harinagar Sugar Mills Ltd. Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 832
High Courts10 Feb 2010Allowed
Ajai Kumar Yadav @ Sudhir Kumar Vs The State of Bihar
Patna High Court · (2010) 02 PAT CK 0045
High Courts10 Feb 2010Allowed
Sandhya Devi Vs The State Election Commissioner and Others
Patna High Court · (2010) 02 PAT CK 0043
High Courts10 Feb 2010
Banshi Ram Vs The State of Bihar and Others
Patna High Court · (2010) 02 PAT CK 0033
High Courts10 Feb 2010
National Insurance Company Vs Rabri Devi and Another The New India Assurance Company Limited Vs Savitri Devi and Others
Patna High Court · (2010) 02 PAT CK 0009