High Courts03 Mar 2010
Lakshmi Devi Vs The State of Bihar and Others
Patna High Court · (2010) 03 PAT CK 0056
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,029 of 2,661
High Courts03 Mar 2010Dismissed
Rekha Devi Vs The State of Bihar and Others
Patna High Court · (2010) 2 PLJR 350
High Courts03 Mar 2010Dismissed
Sachidanand Rai Vs The State of Bihar and Others
Patna High Court · (2010) 03 PAT CK 0021
Penal Code, 1860 (IPC) — Section 395, 412
High Courts03 Mar 2010
The State of Bihar, District Provident Fund Officer, Director, Elementary Education and District Statement of Education Vs Ram Pavitra Singh Sudha Kumari Vs The State of Bihar, The Commissioner, Munger Division, The District Superintendent of Education and The District Provident Fund Officer
Patna High Court · (2010) 03 PAT CK 0020
High Courts26 Feb 2010Dismissed
Riyasat Miyan @ Riyasat Mian and Jabir Miyan @ Jabir Mian @ Langra Vs State of Bihar
Patna High Court · (2010) 02 PAT CK 0025
High Courts26 Feb 2010Allowed
Jaivind Singh Vs The State of Bihar Nazrul Hussain @ Annu Mian Vs The State of Bihar and Shri Dwarika Yadav
Patna High Court · (2010) 02 PAT CK 0020
High Courts26 Feb 2010
Eureka Forbes Limited Vs The State of Bihar
Patna High Court · (2010) 02 PAT CK 0018
High Courts25 Feb 2010Allowed
Rajendra Paswan and Raj Kumar Paswan Vs State of Bihar
Patna High Court · (2010) 02 PAT CK 0057
High Courts24 Feb 2010
Ambika Singh Vs The Bihar State Electricity Board and Others
Patna High Court · (2011) 1 PLJR 91
Bihar Pension Rules, 1950 — Rule 139, 139(C), 43
High Courts24 Feb 2010Dismissed
Babul Akhtar and Others Vs The State of Bihar and Others
Patna High Court · (2010) 02 PAT CK 0072
Bihar Panchayat Raj Act, 1947 — Section 44(3)(i)
High Courts24 Feb 2010Allowed
Bijay Shankar Singh Vs The State of Bihar and Others
Patna High Court · (2010) 02 PAT CK 0066
High Courts24 Feb 2010Dismissed
Vyas Sharma Vs State of Bihar
Patna High Court · (2011) 6 RCR(Criminal) 42
High Courts23 Feb 2010Allowed
Sagufta Parween Vs The State of Bihar and Others
Patna High Court · (2010) 2 PLJR 1072
Bihar Municipal Act, 2007 — Section 20(2), 21, 21(3)
High Courts23 Feb 2010Dismissed
Lal Mohar Koiri Vs The State of Bihar
Patna High Court · (2010) 02 PAT CK 0071
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 157, 394Penal Code, 1860 (IPC) — Section 149, 302, 34
High Courts23 Feb 2010Allowed
Dasai Ahir @ Yadav, Harihar Singh and Gorakh Singh @ Mudhi Singh Vs State of Bihar
Patna High Court · (2010) 02 PAT CK 0044
Penal Code, 1860 (IPC) — Section 396
High Courts23 Feb 2010Dismissed
Jagdish Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2010) 02 PAT CK 0037
High Courts22 Feb 2010Allowed
Hindustan Lever Limited Vs State of Bihar and Others
Patna High Court · (2010) 02 PAT CK 0083
High Courts22 Feb 2010
Shree Shankar Swavlambi Sahkari Sheet Bhandar Samiti Limited Vs The Bihar State Electricity Board and Others
Patna High Court · (2010) 02 PAT CK 0073
Electricity Act, 2003 — Section 42, 56
High Courts22 Feb 2010Dismissed
Awdesh Kumar minor represented through his father Yogendra Prasad Yadav and Another, Rajan Kumar Sharma, Om Prakash and Kumar Bickram Vs The State of Bihar and Others
Patna High Court · (2010) 02 PAT CK 0069
High Courts22 Feb 2010Allowed
Matar Miyan Vs State of Bihar
Patna High Court · (2010) 02 PAT CK 0027
Arms Act, 1959 — Section 25, 26Criminal Procedure Code, 1973 (CrPC) — Section 167