COURT ARCHIVE

Patna High Court judgments

53,217 judgments · page 1,027 of 2,661

High Courts10 Mar 2010Dismissed

Naushad Anwar and Others Vs The State of Bihar and Others

Patna High Court · (2011) 59 BLJR 1237 : (2011) 1 PLJR 887

Bihar Zila Parishad Secondary and Higher Secondary Teachers (Appointment and Service Conditions) Rules, 2006 — Rule 4Constitution of India, 1950 — Article 14, 16, 226University Grants Commission Act, 1956 — Section 12B, 2, 22

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High Courts10 Mar 2010

Branch Manager, United India Insurance Co. Ltd. and etc. Vs Maya Devi and Others etc.

Patna High Court · (2010) 03 PAT CK 0174

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High Courts10 Mar 2010Allowed

Anita Devi Vs The State of Bihar and Others

Patna High Court · (2010) 03 PAT CK 0126

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High Courts10 Mar 2010

Gour Chand Ghose Vs The State of Bihar

Patna High Court · (2010) 03 PAT CK 0111

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High Courts10 Mar 2010Allowed

Mohan Pandey and Kailash Pandey Vs The State of Bihar and Others

Patna High Court · (2010) 03 PAT CK 0098

Bihar Bhoodan Yagna Act, 1954 — Section 11(4), 17, 17(4)

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High Courts10 Mar 2010Allowed

Shambhu Nath Das Vs The State of Bihar and Others

Patna High Court · (2010) 03 PAT CK 0081

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High Courts10 Mar 2010Allowed

The State of Bihar Vs Praveen Kumar Singh, Sushil Kumar Singh, Binay Kr. Singh and Bijay Kr. Singh Praveen Kumar Singh Vs State of Bihar

Patna High Court · (2010) 03 PAT CK 0080

Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 302, 304

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High Courts10 Mar 2010Dismissed

Dinanath Kumar @ Dinanath Prasad and Others Vs The State of Bihar and Gunja Devi

Patna High Court · (2010) 03 PAT CK 0011

Criminal Procedure Code, 1973 (CrPC) — Section 239, 482Penal Code, 1860 (IPC) — Section 498A

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High Courts10 Mar 2010Dismissed

The State of Bihar and Others Vs Birendra Kumar

Patna High Court · (2010) 03 PAT CK 0010

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High Courts09 Mar 2010

Nayan Kumar Munshi Vs The State of Bihar and Others

Patna High Court · (2011) 2 PLJR 706

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High Courts09 Mar 2010Dismissed

Ashok Singh and Others Vs State of Bihar and Rita Devi

Patna High Court · (2011) 2 PLJR 75 : (2011) 6 RCR(Criminal) 224

Criminal Procedure Code, 1973 (CrPC) — Section 156, 161, 482Penal Code, 1860 (IPC) — Section 323, 34, 379, 427

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High Courts09 Mar 2010Dismissed

Lalbabu Prasad @ Lalbabu Mahto and Others Vs The State of Bihar and Ramjee Mahto

Patna High Court · (2010) 03 PAT CK 0109

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High Courts09 Mar 2010

Mahendra Mandal and Muskipur Fishermen Cooperative Society Vs The State of Bihar and Others

Patna High Court · (2010) 03 PAT CK 0100

Bihar Fish Jalkar Management Act, 2006 — Section 7(viii)

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High Courts09 Mar 2010Dismissed

Champion Group of Companies Vs Central Werehousing Corporation and Others

Patna High Court · (2010) 03 PAT CK 0070

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High Courts09 Mar 2010Allowed

Ajay Pratap Singh Vs The State of Bihar and Lalit Kumar Kataruka, Partner of National Agro Chemicals

Patna High Court · (2010) 2 PLJR 843

Criminal Procedure Code, 1973 (CrPC) — Section 468, 469Penal Code, 1860 (IPC) — Section 405, 406, 409, 415, 420

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High Courts09 Mar 2010Allowed

Dr. Suresh Prasad Vs The State of Bihar and Others

Patna High Court · (2010) 1 PLJR 989

Constitution of India, 1950 — Article 20

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High Courts08 Mar 2010

Rajesh Kumar Vs The State of Bihar and Others

Patna High Court · (2011) 2 PLJR 705

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High Courts08 Mar 2010

Brajnandan Choudhary and Others Vs The State of Bihar

Patna High Court · (2010) 03 PAT CK 0108

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High Courts08 Mar 2010Allowed

Rajendra Prasad Vs The State of Bihar and Others

Patna High Court · (2010) 03 PAT CK 0083

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High Courts08 Mar 2010Dismissed

Gulten Sahani Vs The State of Bihar and Naresh Sahani Mantri, Matasyajivi Sahyog Samiti

Patna High Court · (2010) 03 PAT CK 0064

Criminal Procedure Code, 1973 (CrPC) — Section 144, 438, 482Penal Code, 1860 (IPC) — Section 409, 420, 467, 468

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