COURT ARCHIVE

Patna High Court judgments

53,217 judgments · page 1,025 of 2,661

High Courts18 Mar 2010Dismissed

Kameshwar Singh @ Kameshwar Pd. Singh, Makhan Singh, Arun Singh and Tapeshwar Prasad Vs The State of Bihar and Upendra Singh

Patna High Court · (2010) 03 PAT CK 0110

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 192, 204, 468, 470, 482Penal Code, 1860 (IPC) — Section 307, 34, 448

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High Courts18 Mar 2010Dismissed

Arjun Trivedi Vs The State of Bihar

Patna High Court · (2010) 03 PAT CK 0089

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 409

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High Courts18 Mar 2010Allowed

The Union of India (UOI) and Others Vs The Central Administrative Tribunal, Patna Bench and Others

Patna High Court · (2010) 03 PAT CK 0063

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High Courts18 Mar 2010

Sunil Kr. Choudhary Vs State of Bihar, The Commissioner of Excise, The Collector and The Assistant Commissioner of Excise

Patna High Court · (2010) 03 PAT CK 0028

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High Courts17 Mar 2010Allowed

Dadan Ram Vs The State of Bihar

Patna High Court · (2010) 03 PAT CK 0117

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 24, 30

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High Courts17 Mar 2010Allowed

Dipak Singh Vs Dinesh Singh and Others

Patna High Court · (2011) 2 CivCC 658

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High Courts17 Mar 2010Allowed

Kanhaiya Singh Vs The State of Bihar and Bharat Kumar Sinha

Patna High Court · (2011) 6 RCR(Criminal) 1427

Negotiable Instruments Act, 1881 (NI) — Section 138, 142Penal Code, 1860 (IPC) — Section 405, 406, 409, 415, 417

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High Courts17 Mar 2010Dismissed

Dharmendra Kumar Vs The State of Bihar and Others

Patna High Court · (2010) 03 PAT CK 0024

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High Courts16 Mar 2010

Shri Kamdeo Narayan Singh Vs The State of Bihar and Others

Patna High Court · (2011) 2 PLJR 700

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High Courts16 Mar 2010Dismissed

Basudeo Prasad Vs The State of Bihar and Others

Patna High Court · (2011) 4 PLJR 30

Bihar Pension Rules, 1950 — Rule 134

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High Courts16 Mar 2010Allowed

Ramautar Yadav Vs The State of Bihar

Patna High Court · (2010) 03 PAT CK 0168

Essential Commodities Act, 1955 — Section 7

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High Courts16 Mar 2010Dismissed

Rabindra Nath Pandey @ Munna Vs Koshlesh Pandey and The State of Bihar

Patna High Court · (2010) 03 PAT CK 0107

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 341, 380, 427

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High Courts16 Mar 2010Dismissed

Guddu Gupta @ Chandra Prakash Gupta and Bharat Prasad Vs State of Bihar

Patna High Court · (2010) 03 PAT CK 0055

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 109, 120B, 302

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High Courts16 Mar 2010Dismissed

Archana Sinha and Others Vs The Union of India (UOI) and Others Priyanka Gupta Vs The Union of India (UOI), The Assistant Director (ADM), Employees State Insurance Corporation, Model Hospital and Medical Superintendent, Employees State Insurance Corporation, Model Hospital

Patna High Court · (2010) 03 PAT CK 0038

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High Courts16 Mar 2010Allowed

Ram Krit Sah Vs The State of Bihar and Others

Patna High Court · (2010) 03 PAT CK 0027

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High Courts16 Mar 2010

Murliganj Cold Storage Pvt. Ltd. and Another Vs UCO Bank and Others

Patna High Court · AIR 2010 Patna 141 : (2011) 1 BC 26

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High Courts15 Mar 2010

Anil Kumar Srivastava Vs The Union of India (UOI) and Others

Patna High Court · (2010) 03 PAT CK 0171

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High Courts15 Mar 2010Dismissed

Durga Prasad Das @ Durga Prasad Dhobi Vs The State of Bihar and Others

Patna High Court · (2010) 03 PAT CK 0130

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High Courts15 Mar 2010Allowed

Prabhat Kumar, Vijay Kumar, Suman Kumari and Bibha Kumari all Sons and Daughters of Late Vidyavati Sinha Vs Lalit Narayan Mithila University

Patna High Court · (2010) 03 PAT CK 0115

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High Courts15 Mar 2010Dismissed

Ashutosh Kumar Mishra, Probir Acherjee and Ashok Kumar Saxena Vs State of Bihar

Patna High Court · (2011) 6 RCR(Criminal) 2616

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