COURT ARCHIVE

Patna High Court judgments

53,217 judgments · page 1,024 of 2,661

High Courts22 Mar 2010Allowed

Sarita Kumari and Others Vs The State of Bihar and Nageshwar Mishra Chanchal, Executive Magistrate

Patna High Court · (2010) 03 PAT CK 0136

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 419, 420, 468, 471, 472

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High Courts22 Mar 2010Allowed

Dr. Shiv Shankar Thakur Vs The State of Bihar and Vice Chairman, Muzaffarpur Regional Development Authority

Patna High Court · (2010) 03 PAT CK 0131

Criminal Procedure Code, 1973 (CrPC) — Section 468, 482

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High Courts22 Mar 2010Allowed

Sheo Pujan Pandey, Tribhuwan Pandey, Shailendra Pandey @ Shailendra Kumar Pandey and Mukesh Kumar Pandey Vs State of Bihar and Parbati Devi

Patna High Court · (2010) 03 PAT CK 0123

Criminal Procedure Code, 1973 (CrPC) — Section 156, 239, 482Penal Code, 1860 (IPC) — Section 465, 467, 468

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High Courts22 Mar 2010Allowed

Indu Kumari Vs The State of Bihar and Rameshwar Prasad

Patna High Court · (2011) 6 RCR(Criminal) 2449

Criminal Procedure Code, 1973 (CrPC) — Section 195, 340Penal Code, 1860 (IPC) — Section 120B, 211, 494, 495, 500

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High Courts22 Mar 2010Allowed

Bindeshwari Singh, Jitendra Singh and Hanuman Singh @ Pawan Kumar Singh Vs The State of Bihar

Patna High Court · (2010) 03 PAT CK 0073

Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 324

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High Courts22 Mar 2010Allowed

Dr. Janardan Prasad Verma and Akhilesh Dutta Verma Vs The State of Bihar, Baiju Prasad and The General Manager, East Central Railway

Patna High Court · (2010) 2 PLJR 787 : (2011) 6 RCR(Criminal) 2605

Criminal Procedure Code, 1973 (CrPC) — Section 144, 145Penal Code, 1860 (IPC) — Section 379, 385

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High Courts22 Mar 2010Dismissed

Ratan Tiwary Vs The State of Bihar

Patna High Court · (2010) 03 PAT CK 0036

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 73, 82, 83Penal Code, 1860 (IPC) — Section 120B, 302, 307, 324, 364A

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High Courts19 Mar 2010Allowed

Mishri Lal Bhandari Vs The State of Bihar and Shiv Dulari Devi

Patna High Court · (2011) 7 RCR(Criminal) 19

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High Courts19 Mar 2010Allowed

Ramchandra Prasad Vs State of Bihar

Patna High Court · (2011) 59 BLJR 2059

Essential Commodities Act, 1955 — Section 7

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High Courts19 Mar 2010Allowed

Amit Kumar Vs The State of Bihar

Patna High Court · (2010) 03 PAT CK 0114

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High Courts19 Mar 2010Allowed

Shaukat Ali Jat @ Shaukat Ali and Others Vs State of Bihar and Ram Dulari Devi

Patna High Court · (2011) 59 BLJR 2063

Criminal Procedure Code, 1973 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 147, 323, 380, 452, 504

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High Courts19 Mar 2010Allowed

Binda Singh and Others Vs The State of Bihar

Patna High Court · (2010) 03 PAT CK 0069

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High Courts19 Mar 2010Allowed

Suman Gupta Vs The State of Bihar

Patna High Court · (2010) 03 PAT CK 0065

Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 337, 338

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High Courts19 Mar 2010Allowed

Om Prakash Khemka Vs The State of Bihar

Patna High Court · (2010) 03 PAT CK 0035

Essential Commodities Act, 1955 — Section 7

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High Courts19 Mar 2010Allowed

Smt. Prabhawati Singh and Madan Singh Vs State of Bihar and Dr. Navjeevan

Patna High Court · (2011) 2 PLJR 707

Penal Code, 1860 (IPC) — Section 406, 420

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High Courts19 Mar 2010Allowed

United Distillers Ltd. Vs State of Bihar and Another

Patna High Court · (2011) 3 LLJ 75

Criminal Procedure Code, 1973 (CrPC) — Section 482Industrial Disputes Act, 1947 — Section 29

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High Courts18 Mar 2010Dismissed

Rajeshwar Prasad Sinha Vs The Bihar State Financial Corporation and Others

Patna High Court · (2010) 03 PAT CK 0162

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High Courts18 Mar 2010

Nabo Kumar Bose and Others Vs The Rajendra Agricultural University and Others

Patna High Court · (2010) 03 PAT CK 0147

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High Courts18 Mar 2010Allowed

Asha Kumari Vs The State of Bihar and Others

Patna High Court · (2010) 2 PLJR 717

Constitution of India, 1950 — Article 14

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High Courts18 Mar 2010

Ishan International Educational Society Vs Chief Commissioner of Income Tax-1 and Additional Commissioner of Income Tax, Range-1

Patna High Court · (2010) 03 PAT CK 0121

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