High Courts26 Mar 2010
Smt. Kawal Kumari Vs The State of Bihar
Patna High Court · (2010) 2 PLJR 696
Constitution of India, 1950 — Article 14, 16, 311
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,022 of 2,661
High Courts26 Mar 2010Dismissed
Karu Kumar @ Karun Saw and Barun Sao Vs The State of Bihar and Others
Patna High Court · (2010) 03 PAT CK 0146
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 498A
High Courts26 Mar 2010Dismissed
Awdhesh Tiwari Vs The State of Bihar, The Director, Secondary Education, The Regional Deputy Director of Education, Patna Division and The District Education Officer
Patna High Court · (2010) 126 FLR 968 : (2010) 2 PLJR 783
High Courts26 Mar 2010Dismissed
Ashok Kumar Singh Vs State of Bihar
Patna High Court · (2010) 03 PAT CK 0134
Penal Code, 1860 (IPC) — Section 143, 147, 148, 307, 323
High Courts26 Mar 2010Allowed
Chandra Bhushan @ Appu and Upendra Kumar Vs Prem Sagar Prasad and State of Bihar
Patna High Court · (2010) 2 PLJR 799 : (2011) 6 RCR(Criminal) 2709
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 182, 211, 379, 392
High Courts26 Mar 2010Dismissed
Daroga Singh @ Daroga Singh Kharwar and Ram Dihal Singh Kharwar Vs State of Bihar
Patna High Court · (2010) 03 PAT CK 0104
Penal Code, 1860 (IPC) — Section 302, 323, 324, 34, 341
High Courts26 Mar 2010Allowed
Manoj Rai and Satya Narayan Paswan Vs The State of Bihar and Others
Patna High Court · (2010) 03 PAT CK 0097
Constitution of India, 1950 — Article 243B, 243P, 243Q
High Courts26 Mar 2010Dismissed
Babulal Ram Vs The Chancellor, Magadh University and Veer Kunwar Singh University and Others
Patna High Court · (2010) 2 PLJR 731
Bihar State Universities Act, 1976 — Section 35(2)
High Courts26 Mar 2010Allowed
Dr. Mosibur Rahman Vs The State of Bihar and Others
Patna High Court · (2010) 03 PAT CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 202
High Courts26 Mar 2010
Birendra Kumar Vs The State of Bihar and Others
Patna High Court · (2010) 2 PLJR 503
High Courts25 Mar 2010Dismissed
Chittaranjan Prasad Vs The State of Bihar and Bhup Narayan Jha
Patna High Court · (2010) 03 PAT CK 0154
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 379, 411
High Courts25 Mar 2010
Dr. Lakshmi Roy Vs The State of Bihar and Another
Patna High Court · (2010) 03 PAT CK 0151
High Courts25 Mar 2010Allowed
Ramesh Kumar Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 649
High Courts25 Mar 2010
Amod Singh and Azzimullah Vs State of Bihar
Patna High Court · (2011) 2 PLJR 709
Arms Act, 1959 — Section 25, 26, 35
High Courts25 Mar 2010Allowed
Mukul Kumar Hansda and Janki Ram Vs The State of Bihar, Abhimanyu Kumar Yadav and Sikandar Yadav
Patna High Court · (2010) 03 PAT CK 0094
Criminal Procedure Code, 1973 (CrPC) — Section 197, 482, 82, 83Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 326
High Courts25 Mar 2010Dismissed
Rameshwar Ram, Somaro Devi and Ravi Shankar Ravi Vs The State of Bihar
Patna High Court · (2010) 03 PAT CK 0084
High Courts25 Mar 2010Allowed
Rajauddin and Others Vs The State of Bihar and Md. Nasir
Patna High Court · (2010) 03 PAT CK 0043
Criminal Procedure Code, 1973 (CrPC) — Section 202, 204Penal Code, 1860 (IPC) — Section 323, 341
High Courts25 Mar 2010Allowed
Krishna Mangal Singh Vs The State of Bihar and Jagannath Singh
Patna High Court · (2010) 03 PAT CK 0042
Penal Code, 1860 (IPC) — Section 182, 211, 307, 327, 328
High Courts25 Mar 2010Dismissed
Krishna Mohan Choudhary Vs State of Bihar, Sudhir Mishra and Sunil Mishra
Patna High Court · (2011) 3 PLJR 61
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 341
High Courts25 Mar 2010Allowed
Dr. Kuber Ram Mourya, Ganpat Gope and Ayodhya Paswan Vs The State of Bihar and Chandra Shekhar Kunwar
Patna High Court · (2010) 03 PAT CK 0023
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 148, 241, 323, 341