High Courts01 Apr 2010Allowed
The Union of India (UOI) and Others Vs Sri Lal Babu Gupta
Patna High Court · (2010) 04 PAT CK 0156
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,020 of 2,661
High Courts01 Apr 2010Allowed
Sanjib Bose and Tanik Kumar Bose Vs The State of Bihar and Sajjan Kumar Tebriwal
Patna High Court · (2010) 04 PAT CK 0131
High Courts01 Apr 2010Dismissed
Nanhaki Mian Vs The State of Bihar
Patna High Court · (2010) 04 PAT CK 0123
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts01 Apr 2010
Bharat Sugar Mills Limited, Vishnu Sugar Mills Limited and Sasamusa Sugar Works Limited Vs Bihar State Agriculture Marketing Board, Agriculture Marketing and Gopalganj Agricultural Produce Market Committee
Patna High Court · (2010) 04 PAT CK 0121
High Courts01 Apr 2010Dismissed
Md. Zahid and Others Vs The State of Bihar and Md. Ahmad Raza @ Bhattu
Patna High Court · (2010) 04 PAT CK 0100
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 379
High Courts01 Apr 2010Allowed
Sanjay Sahay and Kranti Singh @ Karanti Kumar Singh Vs The State of Bihar and Wakil Prasad Singh, B.D.O.-cum-Assistant, Election Officer
Patna High Court · (2010) 2 PLJR 879 : (2011) 6 RCR(Criminal) 2530
Criminal Procedure Code, 1973 (CrPC) — Section 468, 473
High Courts01 Apr 2010
Rabindra Kumar Sharma @ Ravi Vs State of Bihar
Patna High Court · (2011) 6 RCR(Criminal) 2720
High Courts01 Apr 2010Allowed
Ramjee Prasad Singh Choudhary, Assistant Engineer (Mechanical), Water Resource Department, Government of Bihar Vs The State of Bihar and Others
Patna High Court · (2010) 04 PAT CK 0046
High Courts01 Apr 2010Allowed
Bishwa Nath Prasad Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 1647 : (2011) 2 PLJR 136
High Courts01 Apr 2010
In Re: Shivshakti Builders and Financial Company Limited
Patna High Court · (2010) 04 PAT CK 0003
High Courts31 Mar 2010Allowed
Md. Rahimuddin, Md. Najiruddin and Md. Afaque Vs The State of Bihar and Sheo Kumar Sinha
Patna High Court · (2010) 03 PAT CK 0163
Criminal Procedure Code, 1973 (CrPC) — Section 245, 482
High Courts31 Mar 2010
Ramdeo Chaudhary, Suresh Chaudhary and Dhanesh Chaudhary through Ram Deo Chaudhary father guardian and next friend Vs Mathura Chaudhary and Others
Patna High Court · (2010) 03 PAT CK 0140
Partition Act, 1893 — Section 4Transfer of Property Act, 1882 — Section 52
High Courts31 Mar 2010
Sunil Kumar Sinha Vs The State of Bihar, The District Magistrate and The Divisional Commissioner, Tirhut Division
Patna High Court · (2010) 03 PAT CK 0032
High Courts30 Mar 2010Allowed
Dilip Kumar Prasad Vs Kosi Kshetriya Gramin Bank (Now Uttar Bihar Gramin Bank) and others
Patna High Court · (2010) 03 PAT CK 0178
High Courts30 Mar 2010Allowed
Rakesh Ranjan Keshri Vs The Presiding Officer, Labour Court and Another
Patna High Court · (2010) 03 PAT CK 0176
High Courts30 Mar 2010
Mahabir Das and Binod Das Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 2065
High Courts30 Mar 2010
Ashok Kumar Pathak, Siyaram Singh, Smt. Rekha Kumari Mishra and Gita Kumari Vs The State of Bihar and Others
Patna High Court · (2010) 03 PAT CK 0122
High Courts30 Mar 2010Allowed
Savita Devi Vs The State of Bihar and Saraswati Devi
Patna High Court · (2011) 59 BLJR 2057 : (2011) 6 RCR(Criminal) 1381
Criminal Procedure Code, 1973 (CrPC) — Section 468, 469Penal Code, 1860 (IPC) — Section 323, 504
High Courts30 Mar 2010Dismissed
Birbal Choudhary @ Mukhiya Jee and Others Vs The State of Bihar The State of Bihar Vs Krishna Bihari Singh @ Krishna Singh and Jawahar Koiry @ Jawahar Singh @ Netaji
Patna High Court · (2010) 03 PAT CK 0067
High Courts30 Mar 2010Dismissed
The State of Bihar Vs Bhajju Yadav (since dead) and Others
Patna High Court · (2010) 03 PAT CK 0062
Penal Code, 1860 (IPC) — Section 149, 307, 323