High Courts06 Apr 2010
Alok Kumar Rastogi and Another Vs R. Subramanium and Others
Patna High Court · (2010) 04 PAT CK 0185
Partition Act, 1893 — Section 4
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,018 of 2,661
High Courts06 Apr 2010Allowed
Smt. Gangotri Kuer Vs The State of Bihar, The Additional Member, Board of Revenue and The Collector-cum-District Magistrate
Patna High Court · (2010) 04 PAT CK 0184
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 15
High Courts06 Apr 2010
Ram Kumar Prasad and Others Vs The State of Bihar, The Commissioner and Secretary, Department of Science and technology, Government of Bihar and The Director, Science and Technology, Govt. of Bihar
Patna High Court · (2011) 2 PLJR 52
High Courts06 Apr 2010Allowed
Manjoor Ali Khan Vs The State of Bihar and Alimulla Khan
Patna High Court · (2010) 04 PAT CK 0138
Criminal Procedure Code, 1973 (CrPC) — Section 203, 482Penal Code, 1860 (IPC) — Section 380, 406, 498A
High Courts06 Apr 2010Allowed
Chandeshwar Singh @ Chandeshwar Singh @ Jasso Singh Vs The State of Bihar and Dr. Dinesh Kumar Mahto
Patna High Court · (2010) 04 PAT CK 0135
Penal Code, 1860 (IPC) — Section 406, 420, 465, 468
High Courts06 Apr 2010Dismissed
Shanti Devi and Dheeraj Kumar Singh Vs The State of Bihar
Patna High Court · (2010) 04 PAT CK 0134
Arms Act, 1959 — Section 25, 26, 35Criminal Procedure Code, 1973 (CrPC) — Section 482, 82, 83Penal Code, 1860 (IPC) — Section 392
High Courts06 Apr 2010Allowed
Pawan Kumar @ Pawan Kr. Agrawal Vs State of Bihar
Patna High Court · (2010) 04 PAT CK 0126
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7
High Courts06 Apr 2010Allowed
Navodaya Vidyalaya Samiti, Ministry of Human Resources, Department of Education and Deputy Director, Navodaya Vidyalaya Samiti Vs Harendra Kumar Singh and Others
Patna High Court · (2010) 04 PAT CK 0117
High Courts06 Apr 2010Dismissed
Tara Devi Vs State of Bihar and Chandra Shekhar Prasad
Patna High Court · (2010) 04 PAT CK 0116
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 148, 323, 379, 504Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts06 Apr 2010
Prithvi Nath Singh, Suresh Singh Yadav @ Suresh Singh and Sheo Narain Yadav Vs The State of Bihar and Others
Patna High Court · (2010) 04 PAT CK 0101
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10(2), 15(1)
High Courts06 Apr 2010Dismissed
Lakhan Bind Vs The State of Bihar
Patna High Court · (2010) 04 PAT CK 0099
Penal Code, 1860 (IPC) — Section 376
High Courts06 Apr 2010Dismissed
Ratneshwar Jha Vs The State of Bihar and Others
Patna High Court · (2010) 04 PAT CK 0068
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
High Courts06 Apr 2010Allowed
Punit Markandey, Bahadur Markandey and Ganga Markandey Vs The State of Bihar
Patna High Court · (2010) 04 PAT CK 0063
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 107, 144Penal Code, 1860 (IPC) — Section 149, 302, 307
High Courts06 Apr 2010
Smt. Parwati Devi, Surendra Prasad Sah and Manoj Kumar Sah Vs The State of Bihar and Others
Patna High Court · (2010) 1 PLJR 959
Bhudan Yagya Committee Act — Section 11Sonthal Parganas Act, 1855 — Section 2
High Courts05 Apr 2010Allowed
Karamdeo Singh @ Karndeo Singh and Others Vs Karu Singh (alias Parshuram Singh) and Kaili Devi
Patna High Court · (2010) 04 PAT CK 0183
Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 120, 120B, 201, 302, 34
High Courts05 Apr 2010Allowed
Dineshwar Singh Vs The Bihar State Electricity Board and Others
Patna High Court · (2010) 04 PAT CK 0179
High Courts05 Apr 2010
Yugal Kishore Singh @ Yugal Kishore Singh and Jagdish Prasad Vs The State of Bihar and Prem Shankar Choudhary
Patna High Court · (2010) 04 PAT CK 0098
High Courts05 Apr 2010Dismissed
Bishnu Shankar Sharma @ Vishnu Shankar Vs State of Bihar and Smt. Ranjana Pathak
Patna High Court · (2010) 04 PAT CK 0095
Criminal Procedure Code, 1973 (CrPC) — Section 319
High Courts05 Apr 2010Allowed
Sardar Darshan Singh, Sardar Parshan Singh and Rambabu Vs The State of Bihar and Sardar Surjit Singh
Patna High Court · (2010) 04 PAT CK 0087
Criminal Procedure Code, 1973 (CrPC) — Section 203, 482Penal Code, 1860 (IPC) — Section 323, 34, 341, 379, 427
High Courts05 Apr 2010Dismissed
Pradip Kumar Shrivastava and Surendra Prasad Mahto Vs The State of Bihar and The Joint Secretary, Rural Works Department Government of Bihar
Patna High Court · (2010) 04 PAT CK 0076
Bihar Classification Controls Appeal Rules, 2005 — Rule 9(1), 9(7)