High Courts08 Apr 2010Dismissed
Pabitri Devi and Others Vs Rash Bihari Gope and Others
Patna High Court · (2010) 04 PAT CK 0072
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,017 of 2,661
High Courts08 Apr 2010Dismissed
Roza Khatoon Vs The State of Bihar and Others
Patna High Court · (2010) 04 PAT CK 0062
Bihar Panchayat Raj Act, 1947 — Section 136
High Courts08 Apr 2010
Most. Pramila Devi Vs The State of Bihar and Others
Patna High Court · (2010) 04 PAT CK 0051
High Courts08 Apr 2010Dismissed
Smt. Usha Verma Vs Ashok Kumar Verma
Patna High Court · (2010) 04 PAT CK 0045
Hindu Marriage Act, 1955 — Section 10, 13
High Courts08 Apr 2010
Maharaja Kamal Singh, Sheo Narain Beriya and Shyam Narain Beriya Vs The State of Bihar and Others
Patna High Court · (2010) 2 PLJR 1018
High Courts08 Apr 2010Allowed
Dr. Lalit Kumar Singh Vs State of Bihar and Another
Patna High Court · (2012) 3 PLJR 661
Penal Code, 1860 (IPC) — Section 336
High Courts07 Apr 2010Dismissed
Vandana Govindam Vs The State of Bihar and Others
Patna High Court · (2011) 2 PLJR 585
High Courts07 Apr 2010Allowed
Dr. Nandkishore Prasad Vs The State of Bihar and Another
Patna High Court · (2011) 2 PLJR 604
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 324, 341, 342, 353
High Courts07 Apr 2010
Braj Kishore Singh @ Brij Kishore Singh Vs The State of Bihar, Afzal Amanullah, Home Secretary, Govt. of Bihar, Shiv Kumar, Inspector General of Police and Bihar State Staff Selection Commission thru. its Chairman
Patna High Court · (2010) 04 PAT CK 0219
High Courts07 Apr 2010
General Manager, NTPC Vs Birendra Prasad Sah and Another
Patna High Court · (2010) 04 PAT CK 0207
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5
High Courts07 Apr 2010Dismissed
Bhudeo Choudhary, Brahmdeo Choudhary and Charitra Choudhary Vs The State of Bihar and Others
Patna High Court · (2010) 04 PAT CK 0130
High Courts07 Apr 2010Allowed
Tata Finance Ltd. and Others Vs State of Bihar and Nand Kishore Singh
Patna High Court · (2011) 6 RCR(Criminal) 1248
High Courts07 Apr 2010
The Union of India (UOI) and Others Vs Krishna Kumar Jaiswal
Patna High Court · (2010) 04 PAT CK 0110
High Courts07 Apr 2010Dismissed
Vijay Kumar Bohra and Sanjay Kumar Bohra Vs The State of Bihar and Ramesh Kumar Kejriwal
Patna High Court · (2010) 04 PAT CK 0109
High Courts07 Apr 2010Dismissed
Bodha Lall Vs The Union of India (UOI)
Patna High Court · (2010) 04 PAT CK 0044
High Courts07 Apr 2010Allowed
State Bank of India and Others Vs Shri Basukinath Das, Regional Labour Commissioner (Central) and The Presiding Officer, Labour Court
Patna High Court · (2010) 04 PAT CK 0038
High Courts07 Apr 2010Allowed
Shanti Devi and Bhushan Kumar Vs The State of Bihar
Patna High Court · (2010) 04 PAT CK 0036
Bihar and Orissa Municipal Survey Act, 1920 — Section 9
High Courts07 Apr 2010
Bikramaditya Mishra Vs The Official Liquidator Industries (in Liquidation)
Patna High Court · (2011) 128 FLR 1096 : (2011) 3 LLJ 781 : (2011) 1 PLJR 254
High Courts06 Apr 2010Dismissed
Devi Dayal Singh and Others Vs The State of Bihar and Shrawan Kumar Singh
Patna High Court · (2010) 04 PAT CK 0188
Criminal Procedure Code, 1973 (CrPC) — Section 227, 482Penal Code, 1860 (IPC) — Section 304, 307, 326
High Courts06 Apr 2010
Kailash Ram Vs State of Bihar and Kashnath Chaudhary
Patna High Court · (2010) 04 PAT CK 0187
Criminal Procedure Code, 1973 (CrPC) — Section 197, 482Penal Code, 1860 (IPC) — Section 323, 341, 379, 504