High Courts13 Apr 2010Allowed
Ramjee Prasad Vs The State of Bihar and Others
Patna High Court · (2010) 04 PAT CK 0163
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,015 of 2,661
High Courts13 Apr 2010Dismissed
Governing Body of R.P.S. College Vs Magadh University
Patna High Court · (2010) 04 PAT CK 0147
Bihar State Universities Act, 1976 — Section 60, 60(2)
High Courts13 Apr 2010Dismissed
Bihar Industrial Area Development Authority and Others Vs Santosh Kumar Sinha
Patna High Court · (2010) 04 PAT CK 0136
High Courts13 Apr 2010Dismissed
Naresh Choudhary Vs The Union of India (UOI) and Others Naresh Choudhary Vs The Union of India (UOI) and Others
Patna High Court · (2010) 04 PAT CK 0133
High Courts13 Apr 2010Dismissed
Arjun Kumar Singh Vs The State of Bihar
Patna High Court · (2010) 04 PAT CK 0113
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 182, 211, 392
High Courts13 Apr 2010Allowed
Shiv Kumar Prasad Vs Union of India (UOI) and Others
Patna High Court · (2010) 04 PAT CK 0112
High Courts13 Apr 2010Dismissed
Akhileshwar Chaudhary Vs The State of Bihar and Others
Patna High Court · (2010) 04 PAT CK 0111
Evidence Act, 1872 — Section 114
High Courts13 Apr 2010Dismissed
Era Surekha, Deepak Surekha @ Deepak Kayal, Devi Dutta Sureka @ Devi Dayal Sureka and Motilal Kayal Sureka @ Moti Lal Kayal Vs The State of Bihar, Baleshwar Mandal and Mr. Ravi Shankar Sharma
Patna High Court · (2010) 04 PAT CK 0086
Criminal Procedure Code, 1973 (CrPC) — Section 164, 173, 319, 482
High Courts13 Apr 2010Allowed
Kusumuddin @ Mantu Vs The State of Bihar and Pankaj Dangwal
Patna High Court · (2011) 6 RCR(Criminal) 2449
High Courts13 Apr 2010
Satyendra Choudhary and Others Vs The State of Bihar and Bishwa Mohan Choudhary
Patna High Court · (2010) 04 PAT CK 0058
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 323, 379
High Courts13 Apr 2010Dismissed
Bihar State Electricity Board thought its Secretary, The Joint Secretary, Bihar State Electricity Board and The Financial Controller (Pension), Bihar State Electricity Board Vs Shri Naresh Mohan Tiwary, Superintending Engineer (Civil), retired, The General Manager cum Chief Engineer, Patratu Thermal Power Station and The Dy. Director of Accounts, Bihar State Electricity Board
Patna High Court · (2010) 04 PAT CK 0049
High Courts13 Apr 2010Dismissed
Shyam Babu Rai Vs The State of Bihar and Competent Authority, Building Construction Department, Government of Bihar
Patna High Court · (2010) 04 PAT CK 0048
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145Specific Relief Act, 1963 — Section 6
High Courts13 Apr 2010Allowed
Ram Sagar Keshri @ Ram Sagar Prasad Keshri and Others Vs The State of Bihar, Kapileshwar Prasad Keshri and Gopal Prasad Keshri
Patna High Court · (2010) 04 PAT CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 482
High Courts13 Apr 2010Dismissed
Employees State Insuranc Corporation Vs Rajendra Nagar Service Station
Patna High Court · (2010) 04 PAT CK 0013
Employees State Insurance Act, 1948 — Section 75
High Courts12 Apr 2010
Ram Ekbal Singh Vs The State of Bihar and Others
Patna High Court · (2010) 04 PAT CK 0225
Bihar Pension Rules, 1950 — Rule 43
High Courts12 Apr 2010Dismissed
Sanjeet Lal Pathak Vs The Union of India (UOI) and Others
Patna High Court · (2010) 04 PAT CK 0198
High Courts12 Apr 2010Dismissed
Basisth Mandal and Others Vs The State of Bihar and Mahesh Mandal
Patna High Court · (2010) 04 PAT CK 0195
Criminal Procedure Code, 1973 (CrPC) — Section 177Penal Code, 1860 (IPC) — Section 120B, 406, 494
High Courts12 Apr 2010Dismissed
Mahendra Prasad Singh @ Mahendra Narain Pratap Singh @ Mahendra Narain Prasad Singh and Pranay Kumar Vs The State of Bihar and Ashok Kumar
Patna High Court · (2010) 04 PAT CK 0170
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 120B, 323, 34, 379, 406
High Courts12 Apr 2010Allowed
The State Bank of India and Others Vs Sri Shashi Bhushan Prasad Sinha
Patna High Court · (2010) 04 PAT CK 0167
High Courts12 Apr 2010Allowed
Ram Kailash Prasad Vs The State of Bihar and Others
Patna High Court · (2010) 04 PAT CK 0150
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 2, 3, 4Penal Code, 1860 (IPC) — Section 420, 500