High Courts20 Apr 2010Dismissed
Sheo Prasad and Upendra Kumar Vs State of Bihar
Patna High Court · (2010) 04 PAT CK 0159
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 380, 457
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,013 of 2,661
High Courts20 Apr 2010Dismissed
Vijay Kumar Kejriwal and Sheo Shankar Singh Vs The State of Bihar and Kaniram Kejriwal Charity Trust
Patna High Court · (2010) 04 PAT CK 0152
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 109, 403
High Courts20 Apr 2010Allowed
Devendra Singh Vs State of Bihar
Patna High Court · (2010) 04 PAT CK 0137
Criminal Procedure Code, 1973 (CrPC) — Section 319, 362, 482
High Courts20 Apr 2010Dismissed
Ishwar Dhari Choudhari Vs Akhauri Anil Kumar, Inderdeo Prasad, Radhika Raman Singh and The State of Bihar
Patna High Court · (2010) 04 PAT CK 0078
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 323, 379, 504
High Courts20 Apr 2010Allowed
Dhirendra Singh and Others Vs The State of Bihar
Patna High Court · (2010) 04 PAT CK 0047
High Courts20 Apr 2010Dismissed
Ram Dulari Devi Vs The State of Bihar and B.K. Sinha Proprietor Beekey Securities
Patna High Court · (2010) 04 PAT CK 0031
Criminal Procedure Code, 1973 (CrPC) — Section 192, 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 420
High Courts20 Apr 2010Dismissed
Rajesh Gupta @ Rajesh Kumar Gupta, Director Wellington Commercial Limited Vs The State of Bihar and Avinash Chandra Jha
Patna High Court · (2010) 04 PAT CK 0030
High Courts20 Apr 2010Dismissed
Rajesh Kumar Singh Vs State of Bihar
Patna High Court · (2010) 04 PAT CK 0029
High Courts20 Apr 2010Dismissed
Hansa Devi and Others Vs The State of Bihar and Nawal Kumar Singh
Patna High Court · (2010) 04 PAT CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 148, 323, 420, 427
High Courts20 Apr 2010Allowed
Bihar State Road Transport Corporation Vs Presiding Officer, Industrial Tribunal, Patna and others
Patna High Court · (2010) 04 PAT CK 0009
High Courts19 Apr 2010Allowed
Ajay Kumar Sharma Vs The State of Bihar and Others
Patna High Court · (2010) 04 PAT CK 0218
Constitution of India, 1950 — Article 14, 16
High Courts19 Apr 2010Allowed
Manoj Kumar Poddar and Others Vs The Bihar State Electricity Board and Others
Patna High Court · (2010) 04 PAT CK 0178
Bihar Pension Rules, 1950 — Rule 43
High Courts19 Apr 2010
Girja Nandan Sinha Vs State of Bihar and Sujata Devi Choudhary
Patna High Court · (2010) 04 PAT CK 0158
High Courts19 Apr 2010
The State of Bihar and Others Vs Raj Kumar Prasad Singh
Patna High Court · (2011) 1 PLJR 346
High Courts19 Apr 2010Allowed
Umesh Kumar Singh and Others Vs The State of Bihar and Others
Patna High Court · (2010) 04 PAT CK 0043
High Courts19 Apr 2010
Ram Yash Rai Vs The State of Bihar and Others
Patna High Court · (2010) 04 PAT CK 0015
High Courts16 Apr 2010Dismissed
Banshidhar Jha Vs The State of Bihar and Others
Patna High Court · (2010) 04 PAT CK 0160
High Courts16 Apr 2010Dismissed
Arun Kumar @ Arun Kumar Gupta Vs The State of Bihar
Patna High Court · (2010) 04 PAT CK 0155
Criminal Procedure Code, 1973 (CrPC) — Section 468, 482Essential Commodities Act, 1955 — Section 7
High Courts16 Apr 2010Dismissed
Govind Prasad Bharatia Vs State of Bihar
Patna High Court · (2010) 04 PAT CK 0154
Essential Commodities Act, 1955 — Section 7
High Courts16 Apr 2010
The State of Bihar Vs Dablu @ Dabla Mandal, Sikki @ Sikia Mandal and Mannu Mandal Rudo Mandal and Others Vs The State of Bihar
Patna High Court · (2010) 04 PAT CK 0141
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 366Penal Code, 1860 (IPC) — Section 149, 302, 323, 34, 436