High Courts22 Apr 2010Dismissed
Abinash Kumar Vs The State of Bihar
Patna High Court · (2010) 04 PAT CK 0129
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 109, 120B, 380, 406
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,012 of 2,661
High Courts22 Apr 2010Dismissed
Ganesh Prasad Das and Bachha Das Vs The State of Bihar and Jhoti Sahu
Patna High Court · (2010) 04 PAT CK 0124
Criminal Procedure Code, 1973 (CrPC) — Section 468, 482Penal Code, 1860 (IPC) — Section 34, 420, 467, 468
High Courts22 Apr 2010Dismissed
Banshi Prasad Vs The State of Bihar and Dr. Birendra Prasad Sinha
Patna High Court · (2010) 04 PAT CK 0120
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 174, 323, 380, 427, 448
High Courts22 Apr 2010Dismissed
Damyanti Devi Vs Jyoti Puram Sahkari Grih Nirman
Patna High Court · (2010) 04 PAT CK 0093
High Courts22 Apr 2010
Suresh Prasad Yadav Vs The State of Bihar and Others
Patna High Court · (2010) 04 PAT CK 0091
High Courts22 Apr 2010
Ram Vilas Singh Vs The State of Bihar, The Registrar, Co-operative Societies, The Administrator, Central Co-operative Bank Ltd. and The Managing Director, Central Co-operative Bank Ltd.
Patna High Court · (2010) 04 PAT CK 0075
High Courts22 Apr 2010Dismissed
Bahuru Yadav and Lakhan Mahto Vs The State of Bihar and Bhola Mahto
Patna High Court · (2010) 04 PAT CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 204, 482Penal Code, 1860 (IPC) — Section 341, 406, 420, 467, 468
High Courts22 Apr 2010Dismissed
Binod Kumar @ Binod Kumar Singh Vs Most. Sumitra Devi and Others
Patna High Court · (2010) 04 PAT CK 0054
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts22 Apr 2010Allowed
Munna Kumar and Others Vs The State of Bihar and Rajeshwar Prasad Yadav
Patna High Court · (2010) 04 PAT CK 0026
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 379, 436
High Courts22 Apr 2010
Shishir Kumar and Others Vs The Union of India (UOI) and Others
Patna High Court · (2011) 2 PLJR 1113
High Courts22 Apr 2010
Ramesh Prasad Mishra and Others Vs The Magadh Gramin Bank
Patna High Court · (2010) 04 PAT CK 0004
Magadh Gramin Bank (Officer and Employee) Service Rules — Rule 38
High Courts21 Apr 2010Dismissed
Swami Narendra Brahmachari Vs State of Bihar and Others
Patna High Court · (2010) 04 PAT CK 0201
High Courts21 Apr 2010Dismissed
Arjun Prasad Sinha and Ram Jiwan Prasad Vs State of Bihar and Ramdeo Mahto
Patna High Court · (2010) 04 PAT CK 0162
High Courts21 Apr 2010Dismissed
Syed Ezaz Hussain Zaidi Vs The State of Bihar and Mossamat Sabitri Devi
Patna High Court · (2010) 04 PAT CK 0149
High Courts21 Apr 2010
Kamal Kumar Choudhary @ Kamal Choudhary Vs The State of Bihar and Others
Patna High Court · (2010) 04 PAT CK 0077
High Courts21 Apr 2010Dismissed
Akhileshwar Kumar Sinha Vs The State of Bihar and Bihar State Financial Corporation
Patna High Court · (2010) 04 PAT CK 0070
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 34, 406, 408, 420
High Courts21 Apr 2010
Nandu Sah, Arjun Sao @ Arajun Prasad and Raj Kishore Prasad Vs The State of Bihar and Sri Udai Pratap Sah
Patna High Court · (2010) 04 PAT CK 0059
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7
High Courts21 Apr 2010
Kailash Choudhary Vs The State of Bihar and Others
Patna High Court · (2010) 04 PAT CK 0016
High Courts20 Apr 2010Dismissed
The State of Bihar and Others Vs Sanjay Kumar and Others The State of Bihar and Others Vs Dr. (Mrs.) Neena Jha and Others
Patna High Court · (2012) 1 PLJR 845
High Courts20 Apr 2010
Pradeep Kumar Vs State of Bihar
Patna High Court · (2011) 1 EFLT 33
Forest Act, 1927 — Section 33, 41, 42