High Courts16 Apr 2010
Devendra Sharma, Amresh Sharma and Umesh Yadav Vs The State of Bihar and Smt. Shyamapati Devi
Patna High Court · (2010) 04 PAT CK 0119
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,014 of 2,661
High Courts16 Apr 2010Dismissed
Arun Kumar Nagwansi and Others Vs The State of Bihar
Patna High Court · (2010) 04 PAT CK 0084
Penal Code, 1860 (IPC) — Section 120B, 419, 467, 471
High Courts16 Apr 2010Allowed
Pashupati Singh Vs State of Bihar and Md. Shahabuddin (Member of Parliament)
Patna High Court · (2010) 04 PAT CK 0083
High Courts16 Apr 2010Allowed
Laxmi Prasad Chaurasia @ Laxmi Prasad Vs The State of Bihar and Vipin Kumar Jaiswal
Patna High Court · (2010) 04 PAT CK 0011
Criminal Procedure Code, 1973 (CrPC) — Section 323, 341, 392, 482Essential Commodities Act, 1955 — Section 7
High Courts15 Apr 2010Dismissed
Smt. Ratneshwari Devi Vs Union of India (UOI) and Others
Patna High Court · (2010) 04 PAT CK 0232
High Courts15 Apr 2010Dismissed
Ram Jatan Yadav, Dharmendra Yadav and Ram Naresh Yadav @ Ambika Yadav Vs The State of Bihar and Amrendra Narayan Sao
Patna High Court · (2011) 6 RCR(Criminal) 1516
Criminal Procedure Code, 1973 (CrPC) — Section 202, 216, 482
High Courts15 Apr 2010Dismissed
Madhuri Devi Sinha and Kedar Prasad Vs The Bihar State Elec. Board
Patna High Court · (2010) 04 PAT CK 0208
High Courts15 Apr 2010
Sri Ram Das, Sri Jai Ram Das, Sri Hare Ram Das and Sri Chhabi Ram Das Vs The State of Bihar and Others
Patna High Court · (2010) 04 PAT CK 0204
High Courts15 Apr 2010Allowed
Adarsh Rice Mill, Adarsh Chawal Mill, Adarsh Modern Rice Mill and Parwati Jee Rice Mill Vs The State of Bihar, The Food Corporation of India and Union of India (UOI) Shree Shanker Rice Mills and Shree Bishwanath Jee Mills Vs Union of India (UOI) and Others
Patna High Court · (2010) 04 PAT CK 0197
High Courts15 Apr 2010Allowed
Sona Mani Devi and Others Vs The State of Bihar and Rameshwar Ravidas
Patna High Court · (2010) 04 PAT CK 0196
Criminal Procedure Code, 1973 (CrPC) — Section 156, 482Penal Code, 1860 (IPC) — Section 323, 34, 341, 380, 494
High Courts15 Apr 2010Allowed
Jebari Devi Vs The State of Bihar and Others
Patna High Court · (2010) 04 PAT CK 0191
High Courts15 Apr 2010Allowed
Mahjabin Khatoon and Others Vs The State of Bihar and Md. Jamshed Khan
Patna High Court · (2010) 04 PAT CK 0180
Criminal Procedure Code, 1973 (CrPC) — Section 245Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A
High Courts15 Apr 2010
The Union of India (UOI) and Others Vs Md. Rizwan Ansari and Others
Patna High Court · (2010) 04 PAT CK 0148
High Courts15 Apr 2010Dismissed
Vijay Kumar Singh Verma Vs Bihar State Financial Corporation and Others
Patna High Court · (2010) 04 PAT CK 0104
High Courts15 Apr 2010
Nagendra Prasad Sinha Vs The State of Bihar and Others
Patna High Court · (2011) 2 PLJR 637
Criminal Procedure Code, 1973 (CrPC) — Section 107, 133, 144, 145, 146
High Courts15 Apr 2010Dismissed
Anil Prasad Verma Vs The State of Bihar
Patna High Court · (2010) 04 PAT CK 0025
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 408, 409, 420, 465
High Courts15 Apr 2010Dismissed
Dinanath Choudhary Vs The State of Bihar and Others
Patna High Court · (2010) 04 PAT CK 0017
Bihar Pension Rules, 1950 — Rule 61
High Courts13 Apr 2010
Kamta Singh Vs The State of Bihar and Others
Patna High Court · (2011) 2 PLJR 699
High Courts13 Apr 2010Allowed
Mahadeo Jha Vs Krishna Nandan Singh and Others
Patna High Court · (2010) 04 PAT CK 0206
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts13 Apr 2010Dismissed
S. Ali Imam Vs The State of Bihar and Manish Kumar Agrawal
Patna High Court · (2010) 04 PAT CK 0199