High Courts12 Apr 2010Dismissed
State of Bihar Vs Chandeshwari Yadav and Others
Patna High Court · (2010) 04 PAT CK 0107
Penal Code, 1860 (IPC) — Section 149, 302, 307, 326
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,016 of 2,661
High Courts09 Apr 2010Dismissed
Vijay Kumar Srivastava Vs Shri Premchnad Prasad and Shri Akhilesh Kumar Singh
Patna High Court · (2010) 04 PAT CK 0190
High Courts09 Apr 2010
Chandra Prakash Gupta and Others Vs The State of Bihar and Mrs. Noor Phatima
Patna High Court · (2010) 04 PAT CK 0189
Penal Code, 1860 (IPC) — Section 120B, 509
High Courts09 Apr 2010
Rameshwar Singh Vs The State of Bihar and The General Manger, Canara Bank
Patna High Court · (2010) 04 PAT CK 0171
High Courts09 Apr 2010Dismissed
Chandradeo Kumar @ Jawaharlal Vs Shri Krishn Prasad and Janardan Prasad
Patna High Court · (2011) 1 PLJR 438
Penal Code, 1860 (IPC) — Section 420, 468, 471
High Courts09 Apr 2010
Dhurendra Prasad Jaiswal Vs Ashok Kumar and The State of Bihar
Patna High Court · (2010) 04 PAT CK 0105
Criminal Procedure Code, 1973 (CrPC) — Section 156, 482Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts09 Apr 2010Dismissed
Ram Narayain Giri and Others Vs The State of Bihar and Sheowal Deyal Giri
Patna High Court · (2010) 04 PAT CK 0092
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 156, 2, 482Explosive Substances Act, 1908 — Section 3, 4, 5
High Courts09 Apr 2010Dismissed
Manoj Prasad @ Manoj Kr. Sah Vs The State of Bihar and Harnath Sah
Patna High Court · (2010) 1 PLJR 564
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts09 Apr 2010Allowed
Surendra Mallik @ Surendra Kr. Malik Vs The State of Bihar and Arvind Kumar Singh
Patna High Court · (2010) 04 PAT CK 0082
Penal Code, 1860 (IPC) — Section 406, 420, 467, 468, 471
High Courts09 Apr 2010Allowed
Nilesh Kumar @ Nilesh Kumar Pandey and Another Vs State of Bihar
Patna High Court · (2011) 6 RCR(Criminal) 2480
High Courts09 Apr 2010Dismissed
D.K. Chakarvarty, Secretary, Bihar Motion Picture Association and Others Vs The State of Bihar and Amar Jyoti Films Pvt. Ltd.
Patna High Court · (2010) 04 PAT CK 0053
Penal Code, 1860 (IPC) — Section 120B, 504, 505, 506
High Courts09 Apr 2010Dismissed
Guru Dayal Singh @ Khokha Singh Vs The State of Bihar
Patna High Court · (2010) 04 PAT CK 0014
Criminal Procedure Code, 1973 (CrPC) — Section 227, 482Penal Code, 1860 (IPC) — Section 201, 227, 302, 394, 411
High Courts08 Apr 2010Allowed
Nand Lal Shastri @ Nand Lal Paswan and Nasib Lal Paswan Vs The State of Bihar and Digamber Choudhary
Patna High Court · (2011) 6 RCR(Criminal) 2474
Criminal Procedure Code, 1973 (CrPC) — Section 468, 482Penal Code, 1860 (IPC) — Section 379, 427
High Courts08 Apr 2010Dismissed
Noorul Haque, Abaddin @ Jainut Abeddin, Manjur @ Manjur Ahmad and Khursid Alam Vs The State of Bihar and Husne Alam
Patna High Court · (2011) 6 RCR(Criminal) 2482
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 337, 383
High Courts08 Apr 2010
Ajay Singh Vs The State of Bihar
Patna High Court · (2010) 04 PAT CK 0168
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts08 Apr 2010
Daya Nand Prasad Sahu Vs The State of Bihar and Others
Patna High Court · (2010) 04 PAT CK 0153
High Courts08 Apr 2010Dismissed
Ranjeet Kumar Vs The State of Bihar
Patna High Court · (2010) 04 PAT CK 0151
Criminal Procedure Code, 1973 (CrPC) — Section 397, 482
High Courts08 Apr 2010Dismissed
Rameshwar Singh Vs The State of Bihar and Others
Patna High Court · (2010) 04 PAT CK 0097
High Courts08 Apr 2010
Satto Sada, Ramchandra Sahu and Biseswar Paswan Vs The State of Bihar and Laliya Devi
Patna High Court · (2010) 04 PAT CK 0085
Penal Code, 1860 (IPC) — Section 307, 326, 34, 452Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts08 Apr 2010Allowed
Dadan Singh Yadav @ Dadan Singh @ Dadan Pahalwan Vs The State of Bihar and Ramji Singh Yadav
Patna High Court · (2010) 04 PAT CK 0081
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228Penal Code, 1860 (IPC) — Section 307, 325