High Courts05 Apr 2010Dismissed
Kaushal Kishore Choudhary and Others Vs Pratima Devi and Others
Patna High Court · (2010) 04 PAT CK 0061
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,019 of 2,661
High Courts05 Apr 2010Allowed
Gupta Homes Private Ltd. Vs The State of Bihar
Patna High Court · (2011) 6 RCR(Criminal) 2452
Penal Code, 1860 (IPC) — Section 405, 406, 420
High Courts05 Apr 2010Dismissed
Santosh Kumar Khirwal and Mahabir Prasad Sarogi Vs The State of Bihar and Munkesh Shah
Patna High Court · (2010) 04 PAT CK 0055
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406
High Courts05 Apr 2010Allowed
Anand Prasad Rai and Jai Nath Singh Vs The State of Bihar and Sri Nand Kumar Thakur
Patna High Court · (2010) 04 PAT CK 0041
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420
High Courts05 Apr 2010Allowed
Paras Lall @ Parsuram Prasad Shrivastav Vs Hans Nath Lall
Patna High Court · (2010) 04 PAT CK 0040
Penal Code, 1860 (IPC) — Section 465, 468, 471
High Courts02 Apr 2010
Pratap Mistry and Others etc. Vs Sitaram Mistry and Others
Patna High Court · (2010) 04 PAT CK 0193
High Courts02 Apr 2010Dismissed
Ramashish Yadav @ Motor Yadav, Gharbharan Yadav and Jagdharo Devi Vs The State of Bihar and Malati Devi
Patna High Court · (2010) 04 PAT CK 0157
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498A
High Courts02 Apr 2010
Kapil Manjhi, Rambilash Manjhi, Chandra Manjhi and Deoki Manjhi Vs State of Bihar
Patna High Court · (2010) 04 PAT CK 0127
Criminal Procedure Code, 1973 (CrPC) — Section 232Penal Code, 1860 (IPC) — Section 302, 307, 323, 324, 34
High Courts02 Apr 2010Dismissed
Ram Pravesh Rai and Ram Dei Devi Vs Maheshwar Rai
Patna High Court · (2010) 04 PAT CK 0122
High Courts02 Apr 2010Dismissed
Mallick Asghar Hashmi Vs The State of Bihar and Dr. Govind Prasad
Patna High Court · (2010) 04 PAT CK 0094
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 500, 502, 504, 506
High Courts02 Apr 2010Dismissed
Ali Raja Miyan Vs The State of Bihar, Surfuddin Miyan and Hasabu Nesah and Sarfuddin Miyan
Patna High Court · (2010) 2 PLJR 1016
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts02 Apr 2010Allowed
Shiv Shankar Prasad, Chandeshwar Prasad @ Mohreer and Kaushalya Devi Vs The State of Bihar and Priyanka Kumari
Patna High Court · (2010) 04 PAT CK 0065
High Courts02 Apr 2010Dismissed
Munna Thakur alias Vijay Kumar Singh and Another Vs State of Bihar
Patna High Court · (2011) 6 RCR(Criminal) 174
High Courts01 Apr 2010Dismissed
State of Bihar Vs Birendra Singh and Others
Patna High Court · (2010) 04 PAT CK 0194
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 148, 149, 302
High Courts01 Apr 2010Allowed
Rajiv Kumar Agrawal and Anjah Kumar Agrawal under the Guardianship of his Father Rajiv Kumar Agrawal Vs Rabindra Narayan Agrawal and Others
Patna High Court · (2010) 04 PAT CK 0182
High Courts01 Apr 2010
Badri Thakur Vs The Bihar State Electricity Board and Others
Patna High Court · (2010) 04 PAT CK 0181
High Courts01 Apr 2010Dismissed
Padamchand Gupta Vs The State of Bihar and Ganesh Pandey
Patna High Court · (2010) 04 PAT CK 0176
High Courts01 Apr 2010Allowed
Ramadhar Singh, deceased and Others Vs Ram Narayan Sharma alias Radhey Shyam Sharma, Sheo Kumar Sharma and Janki Devi Sharma
Patna High Court · (2010) 04 PAT CK 0174
High Courts01 Apr 2010Allowed
Yogendra Prasad Singh and Sitaram Sharma Vs The State of Bihar
Patna High Court · (2010) 04 PAT CK 0172
Criminal Procedure Code, 1973 (CrPC) — Section 397, 482Unlawful Activities (Prevention) Act, 1967 — Section 10, 13, 17, 3, 4
High Courts01 Apr 2010Dismissed
Izhar Ansari and Others Vs Bibi Rehana Khatoon
Patna High Court · (2010) 04 PAT CK 0164
Criminal Procedure Code, 1973 (CrPC) — Section 397, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A