COURT ARCHIVE

Patna High Court judgments

53,217 judgments · page 1,021 of 2,661

High Courts30 Mar 2010

Abdul Razzaque, Sk. Nutfal @ Sk. Lutful Haque and Sk. Abdur Rahman Vs The State of Bihar and Ataur Rahman

Patna High Court · (2010) 03 PAT CK 0057

Criminal Procedure Code, 1973 (CrPC) — Section 192, 482Penal Code, 1860 (IPC) — Section 120B, 420

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High Courts30 Mar 2010Allowed

Bhagwan Sahni Vs The State of Bihar

Patna High Court · (2010) 03 PAT CK 0050

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 396

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High Courts30 Mar 2010Allowed

Sushila Devi Vs The State of Bihar and Ranjeet Kumar Bimal

Patna High Court · (2010) 03 PAT CK 0045

Penal Code, 1860 (IPC) — Section 499, 500

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High Courts30 Mar 2010Dismissed

Shailjanand Verma Vs The State of Bihar and Others

Patna High Court · (2011) 59 BLJR 2061

Registration Act, 1908 — Section 47

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High Courts30 Mar 2010Dismissed

Deo Sidh Singh Vs Bihar State Electricity Board

Patna High Court · (2010) 03 PAT CK 0014

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High Courts29 Mar 2010Allowed

Bharat Sugar Mills Ltd. Vs The Presiding Officer, Labour Court and Sri Ramesh Prasad Singh

Patna High Court · (2010) 03 PAT CK 0167

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High Courts29 Mar 2010Dismissed

Sayed Raza Abbas Vs The State of Bihar and Sayed Zahur Imam

Patna High Court · (2010) 03 PAT CK 0165

Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 147, 148, 379, 382, 420

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High Courts29 Mar 2010Allowed

Madan Prasad Choudhary and Others Vs State of Bihar and Lalita Devi

Patna High Court · (2010) 03 PAT CK 0153

Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 341, 494, 498, 498A

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High Courts29 Mar 2010Dismissed

Ajay Parbat Vs State of Bihar

Patna High Court · (2010) 03 PAT CK 0139

Penal Code, 1860 (IPC) — Section 302, 307

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High Courts29 Mar 2010Allowed

Devendra Kumar Vs State of Bihar

Patna High Court · (2010) 03 PAT CK 0138

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High Courts29 Mar 2010Dismissed

Md. Yunus Vs The State of Bihar and Md. Muslim

Patna High Court · (2010) 03 PAT CK 0128

Criminal Procedure Code, 1973 (CrPC) — Section 362

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High Courts29 Mar 2010Allowed

Jhotil Paswan Vs The State of Bihar and Dayanand Dwivedi

Patna High Court · (2011) 6 RCR(Criminal) 2430

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High Courts29 Mar 2010

Rit Lal Mahto and Others Vs State of Bihar

Patna High Court · (2010) 03 PAT CK 0051

Evidence Act, 1872 — Section 6Penal Code, 1860 (IPC) — Section 120B, 149, 302, 304

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High Courts29 Mar 2010

Naresh Prasad Singh @ Naresh Singh and Others Vs State of Bihar and Radha Devi

Patna High Court · (2010) 03 PAT CK 0037

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High Courts29 Mar 2010Dismissed

Sarjan Singh Vs The State of Bihar, The Collector-cum-Chairman, District Compassioinate Committee and The Executive Engineer, Irrigation Mechanical Division

Patna High Court · (2010) 03 PAT CK 0034

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High Courts29 Mar 2010

Salauddin, Maulvi Safiqur Rahman and Md. Zamal Vs The State of Bihar and Shaira Banoo

Patna High Court · (2010) 03 PAT CK 0031

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 380, 386, 498A

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High Courts29 Mar 2010Dismissed

Hena Jha and Gayatri Kumari Jha Vs State of Bihar and Vinod K.

Patna High Court · (2010) CriLJ 3322 : (2011) 6 RCR(Criminal) 1312

Criminal Procedure Code, 1973 (CrPC) — Section 239, 482Penal Code, 1860 (IPC) — Section 420, 467, 468, 472, 474

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High Courts29 Mar 2010Allowed

Khursid Alam and Another Vs The State of Bihar

Patna High Court · (2010) 03 PAT CK 0004

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High Courts29 Mar 2010Allowed

Smt. Ram Badan Devi and Others Vs The State of Bihar and Others

Patna High Court · (2010) 03 PAT CK 0001

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High Courts26 Mar 2010Dismissed

Most. Daulti Devi Vs The State of Bihar

Patna High Court · (2011) 59 BLJR 1679 : (2011) 2 PLJR 189

Criminal Procedure Code, 1973 (CrPC) — Section 394, 394(2)

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