High Courts28 Jan 2010
Rameshwar Jamadar and Others Vs State of Bihar
Patna High Court · (2010) 01 PAT CK 0025
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,033 of 2,661
High Courts28 Jan 2010Allowed
Bijendra Prasad Vs The State of Bihar
Patna High Court · (2010) 01 PAT CK 0004
High Courts27 Jan 2010Allowed
Dhananjay Kumar Singh Vs State of Bihar and Others
Patna High Court · (2010) 126 FLR 138 : (2010) 4 LLJ 759
High Courts27 Jan 2010Allowed
Smt. Vijay Lakshmi Devi Vs Gautam Krishna Mishra
Patna High Court · AIR 2010 Patna 56 : (2010) 58 BLJR 461 : (2011) 2 CivCC 257 : (2011) 1 DMC 36
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13
High Courts27 Jan 2010
Dinesh Kumar Sah Bharti Vs The State of Bihar and Others
Patna High Court · (2010) 01 PAT CK 0037
High Courts27 Jan 2010Dismissed
Bishwanath Yadav, Shyam Nandan Lal and Kulanand Jha Vs The State of Bihar and Others
Patna High Court · (2010) 01 PAT CK 0034
Constitution of India, 1950 — Article 226
High Courts27 Jan 2010
Deepak Kumar sah Vs The State of Bihar and Others
Patna High Court · (2010) 1 PLJR 715
High Courts27 Jan 2010
Mahendra Nath Mishra, Narendranath Mishra, Upendra Nath Mishra and Bimla Mishra Vs Awadhesh Mishra and Others
Patna High Court · (2010) 01 PAT CK 0021
High Courts25 Jan 2010
Nawlesh Kumar Sharma Vs The Union of India (UOI) and Others
Patna High Court · (2010) 2 PLJR 284
High Courts25 Jan 2010Allowed
Prabhash Kumar Yadav @ Prabhu Yadav Vs State of Bihar
Patna High Court · (2010) 01 PAT CK 0030
Penal Code, 1860 (IPC) — Section 409, 420Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts25 Jan 2010Dismissed
Virendra Ram and Raj Kumar @ Baharan Ram Vs State of Bihar
Patna High Court · (2010) 01 PAT CK 0027
High Courts22 Jan 2010Allowed
Devendra Kumar Singh Vs The State of Bihar and The Investigating Officer, Vigilance
Patna High Court · (2010) 01 PAT CK 0019
Penal Code, 1860 (IPC) — Section 109, 120B, 201, 420, 465Prevention of Corruption Act, 1988 — Section 13
High Courts22 Jan 2010Dismissed
Shradha Nand Singh Vs The State of Bihar and Others The State of Bihar and Others Vs Shardha Nand Singh
Patna High Court · (2010) 01 PAT CK 0017
High Courts22 Jan 2010Dismissed
Ashok Rai, Ramayan Paneri and Md. Kyamuddin Ansari Vs State of Bihar
Patna High Court · (2010) 01 PAT CK 0014
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 21, 27Registration Act, 1908 — Section 17
High Courts21 Jan 2010Allowed
Kallu Seikh Vs State of Bihar
Patna High Court · (2011) 6 RCR(Criminal) 2434
High Courts21 Jan 2010
Atish Chandra Choudhary Vs Central Bank of India and Others
Patna High Court · (2010) 01 PAT CK 0011
High Courts21 Jan 2010
Smt. Shamshad Khatun Vs State of Bihar and Others
Patna High Court · (2010) 01 PAT CK 0006
High Courts19 Jan 2010Allowed
Brajendra Nandan Singh Vs The State of Bihar and Others
Patna High Court · (2010) 01 PAT CK 0015
High Courts18 Jan 2010
Sanjay Kumar Vs Smt. Pratima Devi
Patna High Court · AIR 2010 Patna 96 : (2011) 1 DMC 277 : (2010) 1 PLJR 653
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13, 13(1)
High Courts18 Jan 2010Allowed
Matasya Vikas Swablambi Sahkari Samiti Ltd. Vs The District Co-operative Officer, The Assistant Registrar, Co-operative Society and Gokhul Mahaldar Mahaldar
Patna High Court · (2010) 2 PLJR 286
Bihar Self Supporting Co-operative Societies Act, 1996 — Section 44(1), 44(c), 44(d)