High Courts11 Jan 2010Allowed
Hari Narain Sah Vs The State of Bihar and Others
Patna High Court · (2010) 01 PAT CK 0012
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,035 of 2,661
High Courts11 Jan 2010
Smt. Kalawati Devi Sinha (deceased) Vs The Bihar State Electricity Board and Others
Patna High Court · (2010) 01 PAT CK 0007
High Courts11 Jan 2010
Kamleshwari Devi Vs The State Bank of India
Patna High Court · (2010) 2 PLJR 95
High Courts08 Jan 2010
Sahdeo Krishna Das Vs The Commissioner, Regional Provident Fund
Patna High Court · (2010) 01 PAT CK 0053
High Courts08 Jan 2010Allowed
Janardan Singh and Others Vs The State of Bihar and Others
Patna High Court · (2010) 01 PAT CK 0003
High Courts07 Jan 2010
Nagina Devi and Raj Kishore Singh Kushwaha Vs The Union of India (UOI) and Others
Patna High Court · (2010) 01 PAT CK 0022
High Courts06 Jan 2010Allowed
Muzaffarpur Zila Khadi Gramodyog Sangh and another Vs State of Bihar and another
Patna High Court · (2010) 125 FLR 985
Bihar Shops and Establishments Act, 1953 — Section 26(1)
High Courts05 Jan 2010
Prem Mahto and Another Vs Chandeshwari Modi and Others
Patna High Court · (2011) 2 PLJR 696
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts05 Jan 2010Allowed
Shukdeo Ojha Vs The State of Bihar and Others
Patna High Court · (2010) 01 PAT CK 0008
High Courts24 Dec 2009
Brahamdeo Sah Vs The State of Bihar and Others
Patna High Court · (2011) 6 RCR(Criminal) 2072
High Courts24 Dec 2009Dismissed
Ranjana Devi Vs The State of Bihar and Others
Patna High Court · (2010) 2 PLJR 686
Bihar Municipal Act, 2007 — Section 23(3)Bihar Municipal Election Rules, 2007 — Rule 116, 92
High Courts23 Dec 2009
Yogendra Das Bihangam Vs The Union of India (UOI) and Others
Patna High Court · (2009) 12 PAT CK 0044
High Courts23 Dec 2009
Amit Kumar Vs The Union of India (UOI) and Others
Patna High Court · (2011) 1 PLJR 228
Constitution of India, 1950 — Article 226
High Courts22 Dec 2009Allowed
Dr. Suresh Prasad Vs State of Bihar thro. Vigi.
Patna High Court · (2009) 12 PAT CK 0041
Criminal Procedure Code, 1973 (CrPC) — Section 197Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts22 Dec 2009
Smt. Shaheen @ Pallawi and Another Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 168
Penal Code, 1860 (IPC) — Section 365, 366
High Courts21 Dec 2009Dismissed
Md. Mahboob Ansari, Md. Shamim Ansari and and Md. Roshan Jamil Ansari @ Pinku Vs State of Bihar and Rabina Khatoon
Patna High Court · (2011) 1 PLJR 329 : (2011) 6 RCR(Criminal) 436
Criminal Procedure Code, 1973 (CrPC) — Section 192, 200Penal Code, 1860 (IPC) — Section 34, 376
High Courts17 Dec 2009Dismissed
Baijnath Prasad Gupta Vs The State of Bihar, The Secretary Department of Personal and Administrative Reforms, Government of Bihar, The District Magistrate and The Deputy Collector
Patna High Court · (2009) 12 PAT CK 0033
High Courts17 Dec 2009Dismissed
Laxman Yadav Vs Bandani Devi
Patna High Court · (2009) 12 PAT CK 0021
High Courts17 Dec 2009Dismissed
Food Corporation of India and others Vs Kameshwar Paswan
Patna High Court · (2010) 125 FLR 919
High Courts16 Dec 2009Dismissed
Satish Chandra Jha and Probir Kumar Dhar Vs State of Bihar and Harendra Singh
Patna High Court · (2009) 4 PLJR 501