High Courts16 Dec 2009
Devashish Sinha and Others Vs The State of Bihar and Others
Patna High Court · (2009) 12 PAT CK 0018
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,036 of 2,661
High Courts16 Dec 2009
Gupteshwar Mishra and Others Vs The State of Bihar and Others
Patna High Court · (2011) 2 PLJR 632
High Courts15 Dec 2009Allowed
Smt. Sushila Devi Vs The State of Bihar and Others
Patna High Court · (2009) 12 PAT CK 0042
High Courts15 Dec 2009
The Urban Development Department, Govt. of Bihar and Others Vs Surendra Narayan Jha and Others
Patna High Court · (2009) 12 PAT CK 0016
Bihar Service Code, 1952 — Rule 11, 274, 276, 278
High Courts14 Dec 2009Allowed
Sk. Mainu @ Mainuddin Vs The State of Bihar
Patna High Court · (2009) 12 PAT CK 0029
High Courts11 Dec 2009Allowed
Sitaram Singh Construction P. Ltd. Vs Union of India (UOI) and Another
Patna High Court · (2010) 156 CompCas 127 : (2011) 105 SCL 359
Companies Act, 1956 — Section 560(1), 560(2), 560(5)
High Courts11 Dec 2009
Ashok Kumar Khare and Others Vs The State of Bihar, The Home Secretary, The Director General of Police-cum-Inspector General of Police and Inspector General of Police, Special Branch and Others etc. etc.
Patna High Court · (2009) 12 PAT CK 0001
High Courts09 Dec 2009Dismissed
Nand Kumar Vs State Of Bihar
Patna High Court · (2009) 12 PAT CK 0046
Repeal Act, 2006 — Section 3, 5, 6, 6(i), 6(ii), 6(iii)Bihar Agriculture Produce Market Act, 1960 — Section 4Constitution Of India, 1950 — Article 14, 16
High Courts09 Dec 2009
Mukesh Kumar @ Mukesh Prasad Vs State of Bihar
Patna High Court · (2011) 1 PLJR 836
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)
High Courts09 Dec 2009Allowed
Indra Sinha, Kalyani Singh and Subodh Kumar Vs State of Bihar and Bharti Kumari
Patna High Court · (2011) 6 RCR(Criminal) 869
Penal Code, 1860 (IPC) — Section 120B, 477A, 504, 506
High Courts09 Dec 2009Allowed
Shyam Sunder Sah Vs The State of Bihar
Patna High Court · (2009) 12 PAT CK 0024
Criminal Procedure Code, 1973 (CrPC) — Section 311
High Courts09 Dec 2009
Uma Shankar Singh Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 137
High Courts09 Dec 2009Allowed
Prabhat Singh Vs The State of Bihar and Others
Patna High Court · (2009) 12 PAT CK 0012
Bihar Panchayat Election Rules, 2006 — Rule 76(2), 76(3), 79, 79(1), 79(2)
High Courts08 Dec 2009
Late Tara Nand Jha through Shri Narendra Kumar Jha Vs The Asstt. Controller of Estate Duty
Patna High Court · (2009) 12 PAT CK 0038
High Courts08 Dec 2009
Brajesh Kumar etc. Vs State of Bihar and others
Patna High Court · (2010) 125 FLR 252
Constitution of India, 1950 — Article 14, 16
High Courts08 Dec 2009
Drikung Charitable Society Vs The State of Bihar and Others
Patna High Court · (2010) 1 PLJR 866
Bihar and Orissa Municipal Act, 1922 — Section 188(3)Bihar Regional Development Authorities Act, 1981 — Section 16, 17, 19, 38, 43
High Courts07 Dec 2009Dismissed
Paspat Prasad @ Raghunath Prasad Vs The State of Bihar and Others
Patna High Court · (2011) 2 PLJR 698
High Courts07 Dec 2009Allowed
Vyas Pandey, Surendra Yadav @ Surendra Chaudhary, Hare Ram Chaudhary and Yogendra Chaudhary Vs State of Bihar
Patna High Court · (2009) 12 PAT CK 0025
Criminal Procedure Code, 1973 (CrPC) — Section 227Penal Code, 1860 (IPC) — Section 304
High Courts07 Dec 2009Allowed
Sanjeet Kumar Gupta and Others Vs State of Bihar and Another
Patna High Court · (2010) CriLJ 1255
High Courts04 Dec 2009
Ganesh Foundry and Casting Ltd. Vs Income Tax Appellate Tribunal and Another
Patna High Court · (2009) 12 PAT CK 0039