High Courts26 Nov 2009Allowed
Ran Vijay Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2009) 11 PAT CK 0057
Constitution of India, 1950 — Article 21, 41, 47
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,038 of 2,661
High Courts26 Nov 2009
Smt. Shail Kumari Devi Vs Chairman, The Secy. Bihar State Electricity Board, GM cum Chief Engineer, Electricity Board and The Superintending Engineer
Patna High Court · (2009) 11 PAT CK 0041
High Courts26 Nov 2009
Shabina Khatun @ Shamina Khatun and Shahnaz Khatun, Anjum Ara and Md. Azam Ansari Vs State of Bihar and Fatima Khatun
Patna High Court · (2009) 11 PAT CK 0036
High Courts26 Nov 2009Dismissed
Shabina Khatun @ Shamina Khatun, Shahnaz Khatun, Anjum Ara and Md. Azam Ansari Vs State of Bihar and Fatima Khatun
Patna High Court · (2009) 11 PAT CK 0029
High Courts26 Nov 2009Allowed
Dharm Nath Ram and Others Vs The State of Bihar
Patna High Court · (2010) 1 PLJR 839 : (2011) 6 RCR(Criminal) 862
Criminal Procedure Code, 1973 (CrPC) — Section 311Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 149, 302
High Courts26 Nov 2009
Kum Kum Singh Vs The State of Bihar and Others
Patna High Court · (2009) 11 PAT CK 0021
High Courts25 Nov 2009Allowed
Dr. Sunita Jaiswal Vs The State of Bihar and Lal Babu Chaudhary
Patna High Court · (2009) 11 PAT CK 0062
High Courts25 Nov 2009
Bihar Drugs and Pharmaceutical Manufacturer''s Association Vs The State of Bihar and Others
Patna High Court · (2010) 58 BLJR 343
Constitution of India, 1950 — Article 14, 19(1)
High Courts25 Nov 2009Allowed
Kamlesh Mishra Vs The State of Bihar, The Secretary, Secondary, Primary and Adult Education, Government of Bihar, The Director, Secondary Education Department of Secondary, Primary and Adult Education, Government of Bihar and Onkar Nath
Patna High Court · (2010) 1 PLJR 907
High Courts25 Nov 2009Dismissed
Lalmati Devi Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 1033
Bihar Panchayat Raj Act, 2006 — Section 157, 70
High Courts25 Nov 2009
Vakil Prasad and Others Vs The State of Bihar and Others
Patna High Court · (2009) 11 PAT CK 0014
High Courts25 Nov 2009
Usha Choudhary Vs The Bihar State Electricity Board and Others
Patna High Court · (2009) 11 PAT CK 0004
High Courts24 Nov 2009
Ram Balak Ram and Others Vs The State of Bihar and Others
Patna High Court · (2009) 11 PAT CK 0070
High Courts24 Nov 2009
Pawan Kumar Purvey, Farooque Ansari Vs The State of Bihar and Others
Patna High Court · (2010) 58 BLJR 337 : (2010) 1 PLJR 272
Bihar Municipal Act, 2007 — Section 2(76), 25(4), 487, 51, 51(2)Constitution of India, 1950 — Article 309
High Courts24 Nov 2009Allowed
Shah Waliullah Tarique Vs State of Bihar and others
Patna High Court · (2010) 125 FLR 179
High Courts23 Nov 2009Allowed
Rajendra Prasad Yadav Vs The Rajendra Agricultural University
Patna High Court · (2009) 11 PAT CK 0060
High Courts23 Nov 2009
Ghanshyam Mishra Vs The State of Bihar
Patna High Court · (2011) 8 RCR(Criminal) 1449
High Courts20 Nov 2009Allowed
Kedar Nath Jhunjhunwala Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 1024
Contract Act, 1872 — Section 182, 188, 226, 227, 228Specific Relief Act, 1963 — Section 26, 31
High Courts20 Nov 2009Allowed
Satyendra Yadav @ Torwa Vs The State of Bihar
Patna High Court · (2009) 11 PAT CK 0055