COURT ARCHIVE

Patna High Court judgments

53,217 judgments · page 1,039 of 2,661

High Courts20 Nov 2009Dismissed

Chandan Kumar Gandhi @ Ganna Vs State of Bihar and Subodh Kumar Singh

Patna High Court · (2010) 58 BLJR 357 : (2010) CriLJ 1814 : (2010) 1 PLJR 533 : (2009) 3 PLJR 745

Bihar Juvenile Justice (Care and Protection of Children) Rules, 2003 — Rule 22(5)Evidence Act, 1872 — Section 112, 113, 35, 4, 41Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 49, 49(2)

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High Courts20 Nov 2009Dismissed

Botari Mukhiya Vs The State of Bihar and Others

Patna High Court · (2009) 11 PAT CK 0001

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High Courts19 Nov 2009

Arun Sah and Lutan Sah Vs State of Bihar

Patna High Court · (2010) 58 BLJR 345

Penal Code, 1860 (IPC) — Section 302, 304B, 34

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High Courts19 Nov 2009

Karman Dana and Others Vasant Talkies Vs The State of Bihar and Others

Patna High Court · (2009) 11 PAT CK 0008

Bihar Entertainment Tax Act, 1948 — Section 3(B)(1)

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High Courts18 Nov 2009

Ghanshyam Chaudhary, Bhola Chaudhary, Shivram Chaudhary all sons of late Laukan Chaudhary and Babu Saheb Chaudhary Vs State of Bihar

Patna High Court · (2010) 1 PLJR 983 : (2011) 6 RCR(Criminal) 875

Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x)

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High Courts18 Nov 2009Allowed

Bhubneshwar Sharma Vs The State of Bihar and Others

Patna High Court · (2009) 11 PAT CK 0013

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High Courts17 Nov 2009Dismissed

Anadi Krishna Verma Vs The State of Bihar and Shailendra Kumar Sinha

Patna High Court · (2010) 58 BLJR 379

Penal Code, 1860 (IPC) — Section 120B, 406, 415, 420, 468

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High Courts17 Nov 2009Dismissed

Ram Kewal Singh @ Ram Kewal Sharma Vs The State of Bihar

Patna High Court · (2010) 124 FLR 734

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High Courts17 Nov 2009

Sanjay Kumar Pathak Vs The State of Bihar and Others

Patna High Court · (2009) 4 PLJR 1038

Constitution of India, 1950 — Article 14, 16, 254

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High Courts16 Nov 2009Dismissed

Ramashraya Prasad Vs The State of Bihar and Others

Patna High Court · (2010) 1 PLJR 913

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High Courts16 Nov 2009Allowed

Sanjay Das Vs The State of Bihar and Others

Patna High Court · (2009) 4 PLJR 1036

Constitution of India, 1950 — Article 226, 227

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High Courts13 Nov 2009Dismissed

Islam Ansari @ Islam Vs The State of Bihar and Others

Patna High Court · (2009) 11 PAT CK 0054

Bihar Panchayat Raj Act, 2006 — Section 17, 18(2)

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High Courts13 Nov 2009Allowed

Dipak Kumar Jha and Ranjit Kumar Jha Vs The State of Bihar and Others Anand Kumar Gupta Vs The Bihar State Election Authority

Patna High Court · (2009) 4 PLJR 1042

Bihar Co-operative Societies Act, 1935 — Section 3Bihar Co-operative Societies Rules, 1959 — Rule 21B, 21C, 21D, 21E, 21F

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High Courts13 Nov 2009

Chhotelal Chunihara Vs Hon''ble Patna High Court and others

Patna High Court · (2009) 11 PAT CK 0024

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High Courts13 Nov 2009Dismissed

Saraswati Devi and Others Vs The State of Bihar and Yogendra Singh

Patna High Court · (2011) 6 RCR(Criminal) 504

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High Courts13 Nov 2009

Rama Kant Tiwary and Bijendra Prasad Singh Vs The State of Bihar Ramesh Prasad Singh (President) (Bihar Rajya Surveksagk Abhiyantran Sangth) and Suresh Prasad Singh Vs The State of Bihar and Others

Patna High Court · (2010) 58 BLJR 354 : (2010) 1 PLJR 752

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High Courts13 Nov 2009Allowed

Pramila Devi Vs The State Election Commission and Others

Patna High Court · (2010) 58 BLJR 381 : (2010) 2 PLJR 379

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High Courts12 Nov 2009

Md. Imran, Proprietor of Imran and Co. Vs The State of Bihar and Amricon Agrovet (P) Ltd.

Patna High Court · (2009) 11 PAT CK 0059

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High Courts12 Nov 2009

Satyendra Kumar, Ashok Kumar @ Sadhu, Dharmnath Yadav and Amarnath Ojha Vs The State of Bihar

Patna High Court · (2010) CriLJ 1134 : (2010) 1 PLJR 946 : (2009) 2 PLJR 672 : (2010) 7 RCR(Criminal) 491

Arms Act, 1959 — Section 25(1B), 39

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High Courts12 Nov 2009

Raghunandan Yadav Vs The State of Bihar and Others

Patna High Court · (2009) 11 PAT CK 0018

Constitution of India, 1950 — Article 311(2)

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