High Courts30 Oct 2009
Somaru Paswan Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 821
Bihar Municipal Act, 2007 — Section 3
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,041 of 2,661
High Courts29 Oct 2009
Banke Bihari Singh Vs The State of Bihar and Others
Patna High Court · (2009) 10 PAT CK 0042
High Courts29 Oct 2009
Smt. Mira Tibrewal Vs The State of Bihar and Others
Patna High Court · (2009) 10 PAT CK 0040
High Courts29 Oct 2009Allowed
Bharth Yadav and Manjay Yadav Vs State of Bihar and Prabhu Paswan
Patna High Court · (2009) 10 PAT CK 0033
Arms Act, 1959 — Section 27Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12(3)Penal Code, 1860 (IPC) — Section 302
High Courts28 Oct 2009
Ram Krishna Thakur Vs Om Prakash Thakur, Bhup Narain Thakur, Jata Shankar Thakur and Ekbali Thakur
Patna High Court · (2009) 10 PAT CK 0031
High Courts28 Oct 2009
Rajesh Ranjan Verma Vs The State of Bihar
Patna High Court · (2011) 1 PLJR 373
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 107, 304B, 306, 498A
High Courts28 Oct 2009Allowed
Life Insurance Corporation of India Limited Vs The Presiding Officer, Labour Court and an Authority under the Bihar Shops and Establishments Act and Ramesh Chandra Sinha
Patna High Court · (2009) 10 PAT CK 0026
High Courts28 Oct 2009Allowed
Prabhat Kumar and Others Vs The Rajendra Agricultural University and Others
Patna High Court · (2010) 1 PLJR 254
Rajendra Agricultural University Act, 1987 — Section 14, 36(3), 36(4)
High Courts27 Oct 2009
Mahabir Choudhary and Others Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 1034
Bihar Gram Kachahary Secretary (Appointments, Service Conditions and Duties) Rules, 2007 — Rule 94(2)
High Courts27 Oct 2009Dismissed
Amar Kumar Mahto and Another Vs State of Bihar and Others
Patna High Court · (2009) 10 PAT CK 0043
High Courts27 Oct 2009Allowed
Ex-Armymen''s Protection Services Private Limited Vs The Union of India (UOI) and Others
Patna High Court · (2009) 10 PAT CK 0034
High Courts27 Oct 2009
Baleshwar Singh Vs The State of Bihar and Others
Patna High Court · (2010) 2 PLJR 586
High Courts27 Oct 2009
Radha Mohan Ojha Vs The State of Bihar and Others Ramjee Ojha and Others Vs The State of Bihar
Patna High Court · (2010) 2 PLJR 263
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 320
High Courts16 Oct 2009Allowed
Krishna Kant Lal Vs The State of Bihar and Others
Patna High Court · (2009) 10 PAT CK 0025
High Courts16 Oct 2009
Dharamshil Cold Storage Private Limited Vs The Union of India (UOI)
Patna High Court · (2009) 152 CompCas 547 : (2010) 1 PLJR 699
Companies Act, 1956 — Section 560(1), 560(2), 560(3), 560(5)
High Courts16 Oct 2009
Vishal Builtech (India) Pvt. Ltd. Vs The State of Bihar and Others
Patna High Court · (2009) 10 PAT CK 0018
High Courts16 Oct 2009
Gautam Buddha Children''s Hospital P. LTD. Vs Union of India (UOI)
Patna High Court · (2010) 156 CompCas 591 : (2010) 2 PLJR 243
Companies Act, 1956 — Section 560, 560(1), 560(3), 560(5)
High Courts16 Oct 2009Allowed
Ashok Kumar Vs The State of Bihar and Others Krishna Prasad and Others Vs The State of Bihar and Bihar State Subordinate Service Selection Board
Patna High Court · (2009) 10 PAT CK 0006
High Courts16 Oct 2009Allowed
Hanuman Bux and Another Vs Subodh Singh and Others
Patna High Court · (2009) 10 PAT CK 0005
High Courts15 Oct 2009Allowed
Amar Kumar Singh Vs The State of Bihar
Patna High Court · (2010) 2 PLJR 564
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 34