High Courts15 Oct 2009
Santosh Mahto @ Vikky Mahto Vs The State of Bihar
Patna High Court · (2009) 10 PAT CK 0013
Juvenile Justice Act, 1986 — Section 12
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,042 of 2,661
High Courts15 Oct 2009Dismissed
Alik Kumar Bhattacharjee Vs The State of Bihar and Others
Patna High Court · (2009) 10 PAT CK 0010
High Courts14 Oct 2009Dismissed
Kanhaiya Chand Vs The Bihar State Election Commission and Others
Patna High Court · (2010) 2 PLJR 556
High Courts14 Oct 2009Dismissed
Rishideo Pandey Vs The State of Bihar and Others
Patna High Court · (2010) 1 PLJR 469
Bihar Panchayat Raj Rules, 1995 — Rule 79
High Courts14 Oct 2009Dismissed
Manoj Kumar Choudhary and Others Vs The State of Bihar and Others
Patna High Court · (2010) 1 PLJR 475
Bihar Co-operative Societies Act, 1935 — Section 44AQBihar Co-operative Societies Rules, 1959 — Rule 22
High Courts13 Oct 2009
Poonam Devi Vs Surendra Prasad and Others
Patna High Court · (2009) 10 PAT CK 0022
High Courts13 Oct 2009Dismissed
Lallupokhar Naw Yatayat Swalambi Sahkari Samiti Ltd. President Lalita Devi Vs The State of Bihar and Others
Patna High Court · (2009) 10 PAT CK 0015
Bengal Ferries Act, 1885 — Section 9Bihar Panchayati Raj Act, 2006 — Section 67, 76
High Courts13 Oct 2009Allowed
Dilip Bhattacharjee @ Raghu Bhattacharjee Vs The State of Bihar and Others
Patna High Court · (2009) 10 PAT CK 0004
Protection of Women From Domestic Violence Act, 2005 — Section 12, 23
High Courts13 Oct 2009
Alok Nursing Home Vs Commissioner of Income Tax Dr. Narendra Prasad Vs Commissioner of Income Tax-I and Assistant Commissioner of Income Tax Leela Prasad Vs Commissioner of Income Tax and Another
Patna High Court · (2009) 10 PAT CK 0003
High Courts12 Oct 2009
Renu Singh Vs Punjab National Bank and Others
Patna High Court · (2010) 1 PLJR 703
Constitution of India, 1950 — Article 14
High Courts12 Oct 2009Dismissed
Ramdeo Mahton and Others Vs The State of Bihar and Another
Patna High Court · (2009) 10 PAT CK 0028
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 323, 324
High Courts12 Oct 2009
Satyam Distributors Vs The State of Bihar
Patna High Court · (2010) 1 PLJR 472
Drugs and Cosmetics Rules, 1945 — Rule 65(5), 66
High Courts09 Oct 2009Dismissed
Suryabhushan Rakesh Bhatt Vs The Bihar School Examination Board and Others
Patna High Court · (2010) 58 BLJR 96
High Courts09 Oct 2009Allowed
Ashok Kumar Thakur Vs The Director, State Council of Education Research and Training, The Director, State Institute of Education Technology and The State of Bihar
Patna High Court · (2009) 10 PAT CK 0030
High Courts08 Oct 2009Dismissed
Balchand Rajbansi and Others Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 894
Bihar Panchayati Raj Act, 2006 — Section 44, 44(3), 44(3)(i)
High Courts08 Oct 2009Dismissed
Sanjeev Kumar Vs State of Bihar
Patna High Court · (2010) 5 RCR(Criminal) 280
High Courts07 Oct 2009Allowed
Deva Nand Singh, Lala Singh and Upendra Singh Vs The State of Bihar
Patna High Court · (2010) CriLJ 1839
Bihar Children Act, 1982 — Section 60Criminal Procedure Code, 1973 (CrPC) — Section 313Juvenile Justice Act, 1986 — Section 63
High Courts06 Oct 2009Allowed
Kamla Construction Co. Vs The State of Bihar and Others
Patna High Court · (2010) 58 BLJR 84 : (2010) 1 PLJR 24
High Courts06 Oct 2009Allowed
Prof.(Dr.) Jagdish Pd. Sharma and Others Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 680
Patna University Act, 1976 — Section 64, 67(a)University Grants Commission Act, 1956 — Section 12, 2(f), 20, 26
High Courts06 Oct 2009
Jai Maa Shardey Construction Vs The Union of India (UOI)
Patna High Court · (2010) 58 BLJR 92
General Conditions of Contract 2001 — Clause 17(A)(ii)