High Courts07 Nov 2023Partly Allowed

Shravan Prasad @ Shravan Kumar Vs State Of Bihar

Patna High Court · (2023) 11 PAT CK 0028

Indian Penal Code, 1860 — Section 354, 354A, 354(A)(i), 376, 376(1), 376(3)Code of Criminal Procedure, 1973 — Section 161, 164, 313Protection of Children from Sexual Offences Act, 2012 — Section 4, 7, 12
High Courts06 Nov 2023Allowed

Md. Giaaul Hak Vs State Of Bihar

Patna High Court · (2023) 11 PAT CK 0037

Bihar Government Servants (Classification, Control and Appeal) Rules, 2005 — Rule 17, 17(4), 17(6), 17(8)(a), 17(11), 17(14), 17(15), 17(16), 17(19), 17(23)(ii)(d), 32
High Courts06 Nov 2023Allowed

XXX Vs State Of Bihar

Patna High Court · (2023) 11 PAT CK 0036

Indian Penal Code, 1860 — Section 34, 201, 302, 363, 379, 411Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 3(i), 3(iv), 3(v), 3(xiv), 12
High Courts06 Nov 2023Allowed

Pantulal Roy Vs State Of Bihar

Patna High Court · (2023) 11 PAT CK 0030

Indian Penal Code, 1860 — Section 34, 323, 341, 362, 363, 364, 504Code of Criminal Procedure, 1973 — Section 313, 374(2)
High Courts03 Nov 2023Dismissed

Sunil Kumar Vs State Of Bihar

Patna High Court · (2023) 11 PAT CK 0018

Bihar Police Manual, 1978 — Rule 48(d), 164Police Act, 1861 — Section 23Prevention of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)
High Courts03 Nov 2023Dismissed

Shaziya Naaz Vs State Of Bihar

Patna High Court · (2023) 11 PAT CK 0014

Indian Penal Code, 1860 — Section 34, 120B, 307, 323, 341, 498ACode of Criminal Procedure, 1973 — Section 407Dowry Prohibition Act, 1961 — Section 3, 4
High Courts02 Nov 2023Allowed

Shayamal Kant Vs State Of Bihar

Patna High Court · (2023) 11 PAT CK 0007

Bihar Government Servant (Classification, Control And Appeal) Rules, 2005 — Rule 17(2) 17(3), 17(23), 17(b), 18(3), 19(b), 19(1)(b)