CourtKutchehry.com

COURT ARCHIVE

Patna High Court judgments, 2023

929 judgments · page 6 of 47

High Courts24 Nov 2023Dismissed

Musmat Shanti Devi Vs Lallu Ram

Patna High Court · (2023) 11 PAT CK 0041

Code of Civil Procedure, 1908 — Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(d)Registration Act, 1908 — Section 17, 17(1A), 49Transfer of Property Act, 1882 — Section 53, 53A
Read judgment
High Courts10 Nov 2023Allowed

Guddu Kumar Yadav @ Guddu Yadav Vs State Of Bihar

Patna High Court · (2023) 11 PAT CK 0033

Indian Penal Code, 1860 — Section 201, 302, 363, 365, 366A, 376Code of Criminal Procedure, 1973 — Section 357, 428Protection of Children from Sexual Offences Act, 2012 — Section 4
Read judgment
High Courts10 Nov 2023Allowed

Ravi Kant Vs Bandana Kumari

Patna High Court · (2023) 11 PAT CK 0031

Hindu Marriage Rules, 1956 — Rule 6Code of Civil Procedure, 1908 — Order 8 Rule 3, Order 8 Rule 4, Order 8 Rule 5Family Courts Act, 1984 — Section 17, 19, 19(1)
Read judgment
High Courts09 Nov 2023Allowed

M/S Micro Zone Vs Union Of India

Patna High Court · (2023) 11 PAT CK 0021

Constitution Of India, 1950 — Article 226Bihar Goods and Services Tax Act, 2017 — Section 73, 74, 107, 107(1), 107(4)
Read judgment
High Courts08 Nov 2023Allowed

Brahmdeo Ram Vs State Of Bihar

Patna High Court · (2023) 11 PAT CK 0026

Indian Penal Code, 1860 — Section 34, 120B, 302Code of Criminal Procedure, 1973 — Section 2(wa), 313, 357A, 374(2)Arms Act, 1959 — Section 27
Read judgment
High Courts08 Nov 2023Disposed Of

Saddam Hussain @ Daddam Hussain Vs State Of Bihar

Patna High Court · (2023) 11 PAT CK 0025

Indian Penal Code, 1860 — Section 34, 363, 365, 376D, 376DB, 377Code of Criminal Procedure, 1973 — Section 216, 216(2), 217, 374(2)Protection of Children from Sexual Offences Act, 2012 — Section 6, 8
Read judgment
High Courts08 Nov 2023

Satyamanu Kumar Singh Vs State Of Bihar

Patna High Court · (2023) 11 PAT CK 0024

Indian Penal Code, 1860 — Section 376, 376(2)(f), 377Code of Criminal Procedure, 1973 — Section 161, 164, 313Protection of Children from Sexual Offences Act, 2012 — Section 4, 29
Read judgment
High Courts08 Nov 2023Allowed

Subir Kumar @ Chhotiya Vs State Of Bihar

Patna High Court · (2023) 11 PAT CK 0023

Indian Penal Code, 1860 — Section 302, 376Code of Criminal Procedure, 1973 — Section 53A, 161, 164Protection of Children from Sexual Offences Act, 2012 — Section 2(1)(d), 4, 29
Read judgment
High Courts08 Nov 2023Allowed

Radheshyam Sah @ Radhe Shyam Sah Vs State Of Bihar

Patna High Court · (2023) 11 PAT CK 0011

Indian Penal Code, 1860 — Section 34, 376, 506Code of Criminal Procedure, 1973 — Section 164, 313, 374(2)Protection of Children from Sexual Offences Act, 2012 — Section 2(1)(d), 4, 29, 30, 34(2)
Read judgment