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Patna High Court judgments, 2023

929 judgments · page 5 of 47

High Courts01 Dec 2023Partly Allowed

Mohan Prasad Gupta Vs State Of Bihar

Patna High Court · (2023) 12 PAT CK 0017

Indian Penal Code, 1860 — Section 34, 323, 498ACode of Criminal Procedure, 1973 — Section 125Hindu Adoptions and Maintenance Act, 1956 — Section 20
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High Courts01 Dec 2023Dismissed

Anita Devi Vs State Of Bihar

Patna High Court · (2023) 12 PAT CK 0016

Indian Penal Code, 1860 — Section 34, 201, 302Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 94, 94(2)(i)
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High Courts30 Nov 2023Dismissed

M/S ACC Limited Vs State Of Bihar

Patna High Court · (2023) 11 PAT CK 0051

Bihar Value Added Tax Act, 2005 — Section 14, 39(4)Bihar Tax on Entry of Goods into Local Areas for Consumption, Use or Sale therein Act, 1993 — Section 3(1), 3(2)
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High Courts29 Nov 2023Dismissed

Priyanka Rani @ Neha Gupta Vs State Of Bihar

Patna High Court · (2023) 11 PAT CK 0057

Indian Penal Code, 1860 — Section 34, 120B, 188, 191, 193, 203, 204, 211, 219, 313, 323, 341, 342, 353, 370, 370(a), 374, 498A, 504Code of Criminal Procedure, 1973 — Section 164, 173(8)Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 75, 79
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High Courts29 Nov 2023

Anil Kumar Gupta Vs State Of Bihar

Patna High Court · (2023) 11 PAT CK 0054

Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 323, 504, 506Code of Criminal Procedure, 1973 — Section 144, 482
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High Courts28 Nov 2023Disposed Of

Jalaluddin Khan @ Md. Jalaluddin Vs Union Of India

Patna High Court · (2023) 11 PAT CK 0046

National Investigation Agency Act, 2008 — Section 21(4)Indian Penal Code, 1860 — Section 34, 120, 120B, 121, 121A, 153A, 153BUnlawful Activities (Prevention) Act, 1967 — Section 43D(5), 43D(6)
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High Courts24 Nov 2023

United Spirits Limited Vs State Of Bihar

Patna High Court · (2023) 11 PAT CK 0043

Constitution Of India, 1950 — Article 12, 14, 226Bihar Prohibition and Excise Rules, 2021 — Rule 20, 24Bihar and Orissa Excise Rules, 1919 — Rule 147, 147(b), 147(c)(d)(f), 147(i)(b)
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