High Courts01 Nov 2023Dismissed
M/S Jaiswal Enterprises Vs State Of Bihar
Patna High Court · (2023) 11 PAT CK 0010
COURT ARCHIVE
Patna High Court judgments, 2023
929 judgments · page 8 of 47
High Courts01 Nov 2023Allowed
M/S Chaitanya Projects Consultancy Pvt. Ltd. Vs Union Of India
Patna High Court · (2023) 11 PAT CK 0009
Constitution Of India, 1950 — Article 14Arbitration and Conciliation Act, 1996 — Section 8
High Courts01 Nov 2023Allowed
Munna Sah Vs State Of Bihar
Patna High Court · (2023) 11 PAT CK 0008
Indian Penal Code, 1860 — Section 302, 376, 511Code of Criminal Procedure, 1973 — Section 313, 374(2)Evidence Act, 1872 — Section 118
High Courts31 Oct 2023Dismissed
Sanju Sinha Vs State Of Bihar
Patna High Court · (2023) 10 PAT CK 0067
Constitution Of India, 1950 — Article 226Bihar Service Code, 1952 — Rule 76
High Courts31 Oct 2023Disposed Of
Ajiteshwar Das Chela Vs State Of Bihar
Patna High Court · (2023) 10 PAT CK 0066
Bihar Hindu Religious Trusts Act, 1950 — Section 13, 43, 43A
High Courts31 Oct 2023Allowed
Bimla Violet Mark Vs State Of Bihar
Patna High Court · (2023) 10 PAT CK 0065
Bihar Nationalized Elementary School Teachers Promotion Rules, 2011 — Rule 7
High Courts31 Oct 2023Dismissed
Ranjana Srivastava Vs Union Of India
Patna High Court · (2023) 10 PAT CK 0064
Code of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
High Courts30 Oct 2023Disposed Of
Ajay Kumar Srivastava Vs State Of Bihar
Patna High Court · (2023) 10 PAT CK 0068
High Courts30 Oct 2023Dismissed
Arjun Prasad Singh Vs State Of Bihar
Patna High Court · (2023) 10 PAT CK 0063
High Courts30 Oct 2023Dismissed
Anil Kumar Vs State Of Bihar
Patna High Court · (2023) 10 PAT CK 0062
Constitution Of India, 1950 — Article 166, 226, 243Q, 243Q(1)(a), 243Q(1)(b), 243Q(1)(c), 243Q(2)
High Courts30 Oct 2023Disposed Of
P K Traders And Supplier Vs State Of Bihar
Patna High Court · (2023) 10 PAT CK 0061
Constitution Of India, 1950 — Article 226Bihar Goods and Services Tax Act, 2017 — Section 107(6), 109, 112, 112(8), 112(9), 172
High Courts30 Oct 2023Dismissed
Tuntun Kumar Vs State Of Bihar
Patna High Court · (2023) 10 PAT CK 0060
Indian Penal Code, 1860 — Section 366ACode of Criminal Procedure, 1973 — Section 98
High Courts19 Oct 2023Allowed
Dr. Shiv Lochan Jha Vs Dr. Ramesh Jha
Patna High Court · (2023) 10 PAT CK 0059
Constitution Of India, 1950 — Article 14, 16Bihar State Universities Act, 1976 — Section 57, 57(1), 57(4)
High Courts19 Oct 2023Allowed
Devendra Prasad Vs State Of Bihar
Patna High Court · (2023) 10 PAT CK 0058
Constitution Of India, 1950 — Article 226Bihar Government Servants (Classification, Control & Appeal) Rules, 2005 — Rule 14, 16, 16(2), 17(4)
High Courts19 Oct 2023Dismissed
M/S Majhaulia Sugar Industries Pvt. Ltd Vs State Of Bihar
Patna High Court · (2023) 10 PAT CK 0055
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 34, 284, 285, 379, 403, 406, 407, 408, 409, 420, 462Bihar Prohibition and Excise Act, 2016 — Section 30(a), 30(f), 31, 32, 36, 38, 41(1), 47
High Courts19 Oct 2023Dismissed
Priyanka Kumari @ Priyanka Vs State Of Bihar
Patna High Court · (2023) 10 PAT CK 0054
Code of Criminal Procedure, 1973 — Section 397, 397(1), 397(3), 482Indian Penal Code, 1860 — Section 34, 120B, 302Arms Act — Section 27
High Courts19 Oct 2023Dismissed
Brajendra Kumar Sinha @ Brijendra Kumar Sinha Vs State Of Bihar
Patna High Court · (2023) 10 PAT CK 0053
Code of Criminal Procedure, 1973 — Section 397, 397(1), 397(3), 482Indian Penal Code, 1860 — Section 34, 120B, 302Arms Act — Section 27
High Courts19 Oct 2023Dismissed
Ranjeet Kumar Jha @ Ranjeet Jha Vs State Of Bihar
Patna High Court · (2023) 10 PAT CK 0052
Indian Penal Code, 1860 — Section 120B, 201, 302, 307Arms Act, 1959 — Section 27Code of Criminal Procedure, 1973 — Section 313 374(2)
High Courts18 Oct 2023Allowed
Sanjeet Kumar Singh Vs State Of Bihar
Patna High Court · (2023) 10 PAT CK 0057
Indian Penal Code, 1860 — Section 120B, 302, 304BEvidence Act, 1872 — Section 101, 106, 114Code of Criminal Procedure, 1973 — Section 313
High Courts18 Oct 2023Allowed
Nagendra Pd. @ Nagendra Pd. Yadav @ Munna Yadav Vs State Of Bihar
Patna High Court · (2023) 10 PAT CK 0056
Indian Penal Code, 1860 — Section 302, 304BEvidence Act, 1872 — Section 106Code of Criminal Procedure, 1973 — Section 209, 313, 374(2)