High Courts18 Oct 2023Dismissed
Rajeev Kumar Vs State Of Bihar
Patna High Court · (2023) 10 PAT CK 0046
Constitution Of India, 1950 — Article 12, 226
COURT ARCHIVE
Patna High Court judgments, 2023
929 judgments · page 9 of 47
High Courts18 Oct 2023Allowed
M/S Prasad Construction And Company Vs State Of Bihar
Patna High Court · (2023) 10 PAT CK 0045
Constitution Of India, 1950 — Article 14, 19(1)(g), 21
High Courts18 Oct 2023Dismissed
Raja Parsauni Wakf Estate No.- 726 Vs Dr. Mahrukh Khan
Patna High Court · (2023) 10 PAT CK 0044
Waqf Act, 1995 — Section 83, 83(2)
High Courts18 Oct 2023Dismissed
Abhinav Kumar Vs State Of Bihar
Patna High Court · (2023) 10 PAT CK 0043
Indian Penal Code, 1860 — Section 498AHindu Marriage Act, 1955 — Section 12, 13Code of Criminal Procedure, 1973 — Section 482
High Courts17 Oct 2023Dismissed
Akanksha Rai Vs Reserve Bank Of India
Patna High Court · (2023) 10 PAT CK 0048
Constitution Of India, 1950 — Article 226
High Courts17 Oct 2023Dismissed
Vidyawati Kumari Vs State Of Bihar
Patna High Court · (2023) 10 PAT CK 0047
Constitution Of India, 1950 — Article 226
High Courts17 Oct 2023Allowed
Mahendra Singh Vs State Of Bihar
Patna High Court · (2023) 10 PAT CK 0040
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 326Arms Act, 1959 — Section 27Code of Criminal Procedure, 1973 — Section 313
High Courts17 Oct 2023Dismissed
State Of Bihar Vs Chanarik Baitha,
Patna High Court · (2023) 10 PAT CK 0039
Bihar Reorganization Act, 2000 — Section 74
High Courts16 Oct 2023Allowed
Kanhaiya Lal Jha Vs State Of Bihar
Patna High Court · (2023) 10 PAT CK 0051
Indian Penal Code, 1860 — Section 379, 411Forest Environment Protection Act, 1986 — Section 15
High Courts16 Oct 2023Allowed
Ajit Singh @ Ajit Kumar Singh Vs State Of Bihar
Patna High Court · (2023) 10 PAT CK 0050
Indian Penal Code, 1860 — Section 34, 302, 364Arms Act, 1959 — Section 27Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 25, 94, 101(1), 111(1), 111(2)
High Courts16 Oct 2023Dismissed
Ramadhar Roy Vs State Of Bihar
Patna High Court · (2023) 10 PAT CK 0049
Bihar Prohibition and Excise Rules, 2021 — Rule 14Bihar Prohibition And Excise Act, 2016 — Section 58
High Courts16 Oct 2023Disposed Of
Mintu Kumar @ Ankush Kumar @ Mintu Pandit Vs State Of Bihar
Patna High Court · (2023) 10 PAT CK 0042
Indian Penal Code, 1860 — Section 279, 304A, 337
High Courts16 Oct 2023Allowed
Rishi Mandal Vs State Of Bihar
Patna High Court · (2023) 10 PAT CK 0041
Indian Penal Code, 1860 — Section 34, 302, 307Arms Act, 1959 — Section 27
High Courts13 Oct 2023Allowed
Maksud Khan @ Manu Vs State Of Bihar
Patna High Court · (2023) 10 PAT CK 0034
Code of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 359, 362, 364Arms Act, 1872 — Section 25, 26, 27, 59, 63, 65, 65A, 65B, 65B(1), 65B(4)
High Courts12 Oct 2023Disposed Of
P K Traders And Supplier Vs State Of Bihar
Patna High Court · (2023) 10 PAT CK 0037
Constitution Of India, 1950 — Article 226Bihar Goods and Services Tax Act, 2017 — Section 107(6), 109, 112, 112(8), 112(9), 172
High Courts12 Oct 2023Disposed Of
Ram Bali Singh Vs State Of Bihar
Patna High Court · (2023) 10 PAT CK 0036
High Courts12 Oct 2023
Raj Kumar Sah Vs State Of Bihar
Patna High Court · (2023) 10 PAT CK 0035
Essential Commodities Act, 1955 — Section 7
High Courts11 Oct 2023Allowed
Lt. Col. Nanak Chand Chaudhary @ Nanak Chaudhary Vs State Of Bihar
Patna High Court · (2023) 10 PAT CK 0038
Indian Penal Code, 1860 — Section 354, 506
High Courts11 Oct 2023Dismissed
Parmatma Tiwari Vs State Of Bihar
Patna High Court · (2023) 10 PAT CK 0031
Code of Civil Procedure, 1908 — Order 47 Rule 1
High Courts11 Oct 2023Allowed
Om Prakash Dhanuka Vs State Of Bihar
Patna High Court · (2023) 10 PAT CK 0017
Indian Penal Code, 1860 — Section 34, 405, 406, 409, 420Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981 — Section 43, 43(1), 43(5), 43(6), 44, 50, 52Insolvency and Bankruptcy Code, 2016 — Section 7, 14, 33