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Patna High Court judgments, 2023

929 judgments · page 11 of 47

High Courts03 Oct 2023Dismissed

Haji Saleem @ Saleem Ahmad Vs State Of Bihar

Patna High Court · (2023) 10 PAT CK 0002

National Investigation Agency Act, 2008 — Section 6(5), 8, 21(4)Explosives Substances Act, 1908 — Section 3, 4, 5Unlawful Activities (Prevention) Act, 1967 — Section 16, 17, 18, 18B, 20, 23, 38, 39, 40, 43D(5)
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High Courts03 Oct 2023Allowed

Khusboo Kumari Vs State Of Bihar

Patna High Court · (2023) 10 PAT CK 0001

Indian Penal Code, 1860 — Section 120B, 302, 379, 396, 411Code of Criminal Procedure, 1973 — Section 164, 313Arms Act, 1959 — Section 27
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High Courts27 Sept 2023Disposed Of

Arun Kumar Verma Vs Chairman Cum Managing Director

Patna High Court · (2023) 09 PAT CK 0067

Constitution Of India, 1950 — Article 14, 226, 227Bihar Government Servants (Classification, Control & Appeal) Rules, 2005 — Rule 17(14)Bihar Government Servant Rule, 1976 — Rule 3
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High Courts27 Sept 2023Allowed

Sudha Singh Vs State Of Bihar

Patna High Court · (2023) 09 PAT CK 0065

Bihar Special Courts Act, 2009 — Section 5, 13, 14, 14(1), 14(2), 15, 15(3), 17, 19Indian Penal Code, 1860 — Section 120B, 201, 409Prevention of Corruption Act, 1988 — Section 7, 13(1)(d), 13(1)(e), 13(2)
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High Courts27 Sept 2023Allowed

Naresh Paswan Vs State Of Bihar

Patna High Court · (2023) 09 PAT CK 0064

Bihar Special Courts Rules, 2010 — Rule 7Bihar Special Courts Act, 2009 — Section 5, 13, 14, 14(1), 14(2), 15, 15(3), 17, 19Prevention of Corruption Act, 1988 — Section 7, 13(1)(d), 13(1)(e), 13(2)
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High Courts26 Sept 2023Allowed

Dr. Shanker Prasad Vs Lakshmi Devi

Patna High Court · (2023) 09 PAT CK 0068

Code of Civil Procedure, 1908 — Section 11, 151, Order 23 Rule 3, Order 23 Rule 3A, Order 7 Rule 11, Order 7 Rule 11 (d)Registration Act, 1908 — Section 17, 17(1), 17(2), 17(2)(vi), 49
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