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Patna High Court judgments, 2023

929 judgments · page 13 of 47

High Courts15 Sept 2023Allowed

State Of Bihar Vs Sabihuddin Khan

Patna High Court · (2023) 09 PAT CK 0072

Rules of Executive Business, 1979 — Rule 12(1)(a)Bihar Private Medical (Indian System of Medicine) College (Taking Over) Act, 1985 — Section 2, 2(c), 2(d), 3, 3(1)Code of Civil Procedure, 1908 — Section 80, 80(2), 100
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High Courts15 Sept 2023Disposed Of

Madan Rai Vs State Of Bihar

Patna High Court · (2023) 09 PAT CK 0045

Indian Penal Code, 1860 — Section 109, 120B, 366, 366A, 376, 376(2)(i), 376(2)(n), 376DProtection of Children from Sexual Offences Act, 2012 — Section 3, 4, 5, 6, 7, 9, 17, 29Code Of Criminal Procedure, 1973 — Section 164
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High Courts15 Sept 2023Allowed

Sunny Devi Vs Ram Babu Kumar

Patna High Court · (2023) 09 PAT CK 0031

Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 12, 12(d), 12(1)(d), 12(1)(b)(i), 12(1)(b)(ii), 12(1)(b)(iii), 23Evidence Act, 1872 — Section 3, 4, 112
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High Courts14 Sept 2023Allowed

Sunita Sinha Vs State Of Bihar

Patna High Court · (2023) 09 PAT CK 0034

Constitution Of India, 1950 — Article 14, 16, 19(1)(g), 19(6), 300ABihar Prohibition and Excise Rules, 2021 — Rule 12B, 13B, 14Bihar Prohibition & Excise (Amendment) Act, 2018 — Section 30(a)
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High Courts14 Sept 2023Dismissed

Shivjag Paswan Vs State Of Bihar

Patna High Court · (2023) 09 PAT CK 0033

Constitution Of India, 1950 — Article 14, 21, 32Patna High Court Rules, 1916 — Rule 57, 57AJharkhand High Court Rules, 2001 — Rule 159
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High Courts14 Sept 2023Allowed

Ekanand Yadav Vs State Of Bihar

Patna High Court · (2023) 09 PAT CK 0030

Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 34, 323, 341, 379, 384, 420, 504, 506Negotiable Instruments Act, 1881 — Section 138
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High Courts13 Sept 2023Disposed Of

Md. Asgar Vs State Of Bihar

Patna High Court · (2023) 09 PAT CK 0028

Indian Penal Code, 1860 — Section 34, 323, 341, 354, 379, 498ACode Of Criminal Procedure, 1973 — Section 482Dowry Prohibition Act, 1961 — Section 4
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