High Courts07 Jan 2021Disposed Of
Abhimannyu Paul Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0037
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 56(b), 58, 92, 93
COURT ARCHIVE
Patna High Court judgments, 2021
1,825 judgments · page 90 of 92
High Courts07 Jan 2021Disposed Of
Mintu Kumar Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0036
Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a), 34Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
High Courts07 Jan 2021Disposed Of
Niteesh Kumar Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0035
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93
High Courts07 Jan 2021Disposed Of
Sriram Singh Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0034
High Courts07 Jan 2021Disposed Of
Sheikh Arif @ Md. Arif Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0028
High Courts06 Jan 2021Disposed Of
Nand Kishore Poddar Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0129
Bihar Prohibition And Excise Act, 2016 — Section 92
High Courts06 Jan 2021Disposed Of
Mirtunjay Prasad @ Mritunjay Prasad Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0128
Bihar Prohibition And Excise Act, 2016 — Section 92
High Courts06 Jan 2021Allowed
Mohan Prasad Singh Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0127
Bihar Police Manual, 1978 — Rule 853A(a)
High Courts06 Jan 2021Allowed
Gulam Ahmad Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0126
Bihar Police Manual, 1978 — Rule 853A(a)
High Courts06 Jan 2021Allowed
Amit Kumar Singh @ Amit Kumar Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0125
Bihar Police Manual, 1978 — Rule 853A(a)
High Courts06 Jan 2021Allowed
Vishwajit Kumar Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0124
Bihar Police Manual, 1978 — Rule 853A(a)
High Courts06 Jan 2021Disposed Of
Bhola Ram Steels Private Limited Vs Principal Commissioner Of Income Tax-1 And Ors
Patna High Court · (2021) 01 PAT CK 0033
Income Tax Act, 1961 — Section 142(1), 147(1), 148
High Courts06 Jan 2021Disposed Of
Economical Coke Company Vs State Of Bihar And Anr
Patna High Court · (2021) 01 PAT CK 0032
Constitution Of India, 1950 — Article 304(a)
High Courts06 Jan 2021Disposed Of
Bandana Fuel Industries Vs State Of Bihar And Anr
Patna High Court · (2021) 01 PAT CK 0031
Constitution Of India, 1950 — Article 304(a)
High Courts06 Jan 2021Disposed Of
Shree Ram Smokeless Industries Vs State Of Bihar And Anr
Patna High Court · (2021) 01 PAT CK 0030
Constitution Of India, 1950 — Article 304(a)
High Courts06 Jan 2021Disposed Of
Santosh Kumar Pandey Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0029
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93
High Courts06 Jan 2021Disposed Of
Kailash Prasad Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0027
Indian Penal Code, 1860 — Section 34, 120(B), 201, 302, 365
High Courts06 Jan 2021Disposed Of
Rohit Kumar Singh Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0026
Indian Penal Code, 1860 — Section 399, 402Arms Act, 1959 — Section 25(1B)(a), 26, 35
High Courts06 Jan 2021Disposed Of
Munchun Raut Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0025
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts05 Jan 2021Disposed Of
Sudhir Prasad Singh Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0066
Constitution Of India, 1950 — Article 226