High Courts13 Jan 2021Disposed Of
Shashi Singh Vs State Of Bihar Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0070
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93
COURT ARCHIVE
Patna High Court judgments, 2021
1,825 judgments · page 88 of 92
High Courts13 Jan 2021Dismissed
M/s Gokul Steels Private Limited Vs South Bihar Power Distribution Company Limited And Ors
Patna High Court · (2021) 01 PAT CK 0069
Electricity Act, 2003 — Section 56, 56(1), 56(2)
High Courts13 Jan 2021Allowed
Abhishek Kumar Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0068
High Courts12 Jan 2021Dismissed
Matiur Rahman Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0064
Indian Penal Code, 1860 — Section 375, 376, 450Evidence Act, 1872 — Section 114A
High Courts12 Jan 2021Disposed Of
Binod Kumar Singh Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0062
Constitution Of India, 1950 — Article 226
High Courts12 Jan 2021Dismissed
Anil Prasad Yadav Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0061
Bengal Tenancy Act, 1885 — Section 106Constitution Of India, 1950 — Article 226
High Courts11 Jan 2021Dismissed
Abhay Tiwari And Ors Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0277
Bihar Excise (Settlement Of Licences for Retail Sale Of Country/Spiced Country Liquor/Foreign Liquor/ Beer And Composite Liquor Shop) Rules, 2007 — Rule 20(iii), 20(iv)Constitution Of India, 1950 — Article 226
High Courts11 Jan 2021Disposed Of
Gammon Enginners And Contractors Pvt. Ltd. Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0123
Bihar Goods And Services Tax Act, 2017 — Section 39(7), 50, 50(1), 75(12)
High Courts11 Jan 2021Disposed Of
M/S Ic Automobiles Pvt. Ltd Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0122
Bihar Goods And Services Tax Act, 2017 — Section 50, 73(9), 80
High Courts11 Jan 2021Disposed Of
Hira Sah And Anr Vs State Of Bihar And Anr
Patna High Court · (2021) 01 PAT CK 0067
Indian Penal Code, 1860 — Section 498ACode Of Criminal Procedure, 1973 — Section 438(2)
High Courts11 Jan 2021Disposed Of
M/S Apollo Tyres Ltd Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0060
Bihar Finance Act, 1981 — Section 43
High Courts11 Jan 2021Disposed Of
Kishore Kumar Yadav Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0059
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 37(c), 58, 92, 93
High Courts11 Jan 2021Disposed Of
Pintu Lal @ Pintu Kumar Srivastva Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0058
Bihar Prohibition And Excise Act, 2016 — Section 37(ii), 56
High Courts11 Jan 2021Dismissed
Ramanand Pandey Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0057
Code Of Criminal Procedure, 1973 — Section 125
High Courts11 Jan 2021Disposed Of
Raju Mandal @ Raj Kumar Mandal Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0056
Indian Penal Code, 1860 — Section 414Bihar Prohibition And Excise Act, 2016 — Section 30(a), 30(b), 30(c), 30(f)36, 37, 41, 58, 92, 93
High Courts11 Jan 2021Disposed Of
Rajbali Singh Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0055
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93
High Courts11 Jan 2021Disposed Of
Dayanand Yadav Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0054
Indian Penal Code, 1860 — Section 272, 273Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93
High Courts11 Jan 2021Disposed Of
Rupesh Kumar @ Tenia Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0053
Indian Penal Code, 1860 — Section 120B, 414Bihar Prohibition And Excise Act, 2016 — Section 30(a), 41(i)(2)
High Courts11 Jan 2021Disposed Of
Viresh Kumar @ Biresh Kumar @ Bhulla Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0052
Indian Penal Code, 1860 — Section 120B, 414Bihar Prohibition And Excise Act, 2016 — Section 30(a), 41(i)(2)
High Courts11 Jan 2021Disposed Of
Pappu @ Ujjawal Kumar Singh Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0051
Indian Penal Code, 1860 — Section 302Arms Act, 1959 — Section 27