High Courts18 Jan 2021Disposed Of
Noori Begam @ Noori Perween Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0098
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93
COURT ARCHIVE
Patna High Court judgments, 2021
1,825 judgments · page 86 of 92
High Courts18 Jan 2021Disposed Of
Amit Kumar Rai @ Sanoj Yadav Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0097
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93
High Courts18 Jan 2021Disposed Of
Nandalal Paswan Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0096
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93Indian Penal Code, 1860 — Section 272, 273
High Courts18 Jan 2021Disposed Of
Praveen Kumar Singh Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0095
Bihar Prohibition And Excise Act, 2016 — Section 58, 92, 93
High Courts18 Jan 2021Disposed Of
Harendra Sahani Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0094
Bihar Prohibition And Excise Act, 2016 — Section 58, 92, 93
High Courts18 Jan 2021Disposed Of
Saurav Kumar Singh Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0093
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93
High Courts18 Jan 2021Disposed Of
Babloo Mandal @ Babloo Kumar Mandal Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0092
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93Indian Penal Code, 1860 — Section 188, 269, 270, 271
High Courts18 Jan 2021Disposed Of
Lavji Paswan Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0091
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 37(b)(c), 58, 92, 93
High Courts18 Jan 2021Disposed Of
Devraj Chaudhary Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0090
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 56(b), 58, 92, 93
High Courts18 Jan 2021Disposed Of
Santosh Kumar Ray Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0089
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93
High Courts18 Jan 2021Disposed Of
Ganesh Prasad Keshri Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0088
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 56(Kh), 58, 92, 93
High Courts18 Jan 2021Disposed Of
Anand Kumar Singh Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0087
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 32(1), 32(3), 41(1), 41(2), 58, 92, 93
High Courts15 Jan 2021Disposed Of
Ramanand Das @ Ramanad Tatma Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0118
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 32(3), 58, 92, 93
High Courts15 Jan 2021Disposed Of
Sharadha Devi Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0117
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93
High Courts15 Jan 2021Disposed Of
Ajay Kumar Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0116
Indian Penal Code, 1860 — Section 272, 273Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93
High Courts15 Jan 2021Disposed Of
Rajiv Kumar Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0115
Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30, 32Bihar Prohibition And Excise Act, 2016 — Section 58, 92, 93
High Courts15 Jan 2021Disposed Of
Upendra Chauhan Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0114
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93
High Courts15 Jan 2021Disposed Of
Durgi Lal Yadav @ Durgi Yadav Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0113
Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a), 56(b)Bihar Prohibition And Excise Act, 2016 — Section 58, 92, 93
High Courts15 Jan 2021Disposed Of
Ajay Paswan Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0112
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93
High Courts15 Jan 2021Disposed Of
Panna Lal @ Pannalal Kumar Saw Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0111
Bihar Prohibition And Excise Act, 2016 — Section 58, 92, 93