High Courts20 Jan 2021Disposed Of
Umesh Chaudhary @ Umesh Kumar Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0146
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
COURT ARCHIVE
Patna High Court judgments, 2021
1,825 judgments · page 85 of 92
High Courts19 Jan 2021Allowed
Jago Yadav @ Jagdish Chandra Yadav And Ors Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0145
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(s), 14A(2)Indian Penal Code, 1860 — Section 34, 307, 323, 341, 354, 427, 447, 504Arms Act, 1959 — Section 27
High Courts19 Jan 2021Disposed Of
Hira Lal Yadav Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0144
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93
High Courts19 Jan 2021Disposed Of
Vinit Kumar Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0143
Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)Bihar Prohibition And Excise Act, 2016 — Section 58, 92, 93
High Courts19 Jan 2021Disposed Of
Nikhil Kumar @ Nikhil Kumar Pandey Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0142
Indian Penal Code, 1860 — Section 272, 273Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93
High Courts19 Jan 2021Disposed Of
Raju Kumar Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0141
Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a), 32(3), 41(1), 41(2)Bihar Prohibition And Excise Act, 2016 — Section 56(D), 58, 92, 93
High Courts19 Jan 2021Disposed Of
Dhanjay Kumar Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0140
Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a), 56(b)Bihar Prohibition And Excise Act, 2016 — Section 58, 92, 93
High Courts19 Jan 2021Disposed Of
Shahid @ Sahid Ansari Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0139
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93
High Courts19 Jan 2021Disposed Of
Lal Babu Ray Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0138
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93
High Courts19 Jan 2021Disposed Of
Akhilesh Kumar Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0109
High Courts19 Jan 2021Disposed Of
Piyush Kumar Singh Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0108
Constitution Of India, 1950 — Article 226
High Courts19 Jan 2021Disposed Of
Sarwar Alam Vs State Of Bihar And Anr
Patna High Court · (2021) 01 PAT CK 0107
Indian Penal Code, 1860 — Section 147, 313, 323, 376, 406, 494, 498A, 504Code Of Criminal Procedure, 1973 — Section 438(2)Dowry Prohibition Act, 1961 — Section 4
High Courts19 Jan 2021Disposed Of
Rajesh Singh Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0106
Indian Penal Code, 1860 — Section 147, 148, 149, 188, 307, 332, 333, 335, 341, 342, 379, 427, 504, 506Prevention Of Damage To Public Property Act, 1984 — Section 3, 4
High Courts19 Jan 2021Disposed Of
Babloo Risideo Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0105
Indian Penal Code, 1860 — Section 34, 302, 307, 325, 341, 342, 504
High Courts19 Jan 2021Disposed Of
Subodh Kumar Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0104
Indian Penal Code, 1860 — Section 34, 384Prevention Of Corruption Act, 1988 — Section 7
High Courts18 Jan 2021Disposed Of
Geeta Devi Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0103
Bihar Prohibition And Excise Act, 2016 — Section 58, 92, 93
High Courts18 Jan 2021Disposed Of
Rahul Kumar Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0102
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 38, 41, 58, 92, 93
High Courts18 Jan 2021Disposed Of
Rishi Basant Yadav Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0101
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 38(i), 41(i), 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 308
High Courts18 Jan 2021Disposed Of
Sima Devi Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0100
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(c), 2(40)
High Courts18 Jan 2021Disposed Of
Sadhu Saran Prasad Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0099
Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a), 34Bihar Prohibition And Excise Act, 2016 — Section 58, 92, 93