High Courts22 Jan 2021Disposed Of
Sande Yadav And Anr Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0186
Indian Penal Code, 1860 — Section 34, 147, 148, 149, 307, 387Code Of Criminal Procedure, 1973 — Section 438(2)
COURT ARCHIVE
Patna High Court judgments, 2021
1,825 judgments · page 83 of 92
High Courts22 Jan 2021Disposed Of
Arjun Rai @ Arjun Kumar Rai And Anr Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0185
Indian Penal Code, 1860 — Section 114, 115, 120B, 147, 148, 149, 307, 323, 341, 353, 385, 387, 504Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts22 Jan 2021Dismissed
Shyamal Kishor Vidyarthi Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0184
Indian Penal Code, 1860 — Section 34, 406, 409, 420
High Courts22 Jan 2021Disposed Of
Manoj Chaurasia And Anr Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0183
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 323, 324, 337, 341, 379, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts22 Jan 2021Disposed Of
Chintu Devi @ Chinta Devi And Ors Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0182
Indian Penal Code, 1860 — Section 120B, 147, 302, 307, 504Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts22 Jan 2021Disposed Of
Kamdeo Rajak And Anr Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0181
Indian Penal Code, 1860 — Section 34, 302, 307, 323, 324, 341Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts22 Jan 2021Disposed Of
Purushottam Kumar Pandey Vs State Of Bihar And Anr
Patna High Court · (2021) 01 PAT CK 0180
Indian Penal Code, 1860 — Section 34, 498A, 506Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts21 Jan 2021Disposed Of
Pinax Steel Industries Pvt. Ltd. Vs State Of Bihar And Anr
Patna High Court · (2021) 01 PAT CK 0179
Bihar Goods And Service Tax Act, 2017 — Section 50, 73(9)
High Courts21 Jan 2021Disposed Of
Jagjiwan Prasad Yadav Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0178
High Courts21 Jan 2021Disposed Of
Fashion Suitings Pvt. Ltd. Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0177
Bihar Value Added Tax Act, 2005 — Section 25, 31Bihar Value Added Tax Rules, 2005 — Section 21
High Courts21 Jan 2021Disposed Of
Sunil Kumar Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0176
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93
High Courts21 Jan 2021Disposed Of
Bittu Sahni @ Bittu Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0175
Indian Penal Code, 1860 — Section 272, 273Bihar Prohibition And Excise Act, 2016 — Section 30(a), 41(1), 58, 92, 93
High Courts21 Jan 2021Disposed Of
Mritunjay Kumar Yadav Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0174
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 41(1), 58, 92, 93
High Courts21 Jan 2021Disposed Of
Saryug Sahni Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0173
Indian Penal Code, 1860 — Section 188, 272, 273Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93
High Courts21 Jan 2021Disposed Of
Upendra Kumar Gupta Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0172
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93
High Courts21 Jan 2021Disposed Of
Nimmi Kumari Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0171
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93
High Courts21 Jan 2021Disposed Of
Lalbabu Sahu Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0170
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93
High Courts21 Jan 2021Disposed Of
Dilip Mahto Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0169
Bihar Prohibition And Excise Act, 2016 — Section 58, 92, 93
High Courts21 Jan 2021Disposed Of
Prakash Kumar Bharti Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0168
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93
High Courts21 Jan 2021Disposed Of
Ranjeet Singh Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0167
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93