High Courts22 Jan 2021Disposed Of
Surendar Prasad And Anr Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0206
Indian Penal Code, 1860 — Section 272, 273Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93
COURT ARCHIVE
Patna High Court judgments, 2021
1,825 judgments · page 82 of 92
High Courts22 Jan 2021Disposed Of
Lakshman Nayak Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0205
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 32(iii), 41(i), 58, 92, 93
High Courts22 Jan 2021Disposed Of
Md. Ekbal Ansari Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0204
Indian Penal Code, 1860 — Section 279, 337, 338, 427Bihar Prohibition And Excise Act, 2016 — Section 30(a), 37(b), 58, 92, 93
High Courts22 Jan 2021Disposed Of
Jitendra Kumar Singh @ Jitendra Kumar Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0203
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93
High Courts22 Jan 2021Disposed Of
Ramesh Ram Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0202
Bihar Prohibition And Excise Act, 2016 — Section 58, 92, 93
High Courts22 Jan 2021Disposed Of
Shyam Sunder Rajbhar Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0201
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 37(c), 58, 92, 93
High Courts22 Jan 2021Disposed Of
Amit Kumar Chaudhary Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0200
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93
High Courts22 Jan 2021Disposed Of
Indra Devi @ Inda Devi Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0199
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93
High Courts22 Jan 2021Disposed Of
Ajay Kumar Choudhary Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0198
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 36, 41(1), 58, 92, 93
High Courts22 Jan 2021Disposed Of
Anish Kumar Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0197
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93
High Courts22 Jan 2021Disposed Of
Jitendra Noniya Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0196
Bihar Prohibition And Excise Act, 2016 — Section 58, 92, 93
High Courts22 Jan 2021Disposed Of
Abhijit Kumar Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0195
Bihar Prohibition And Excise Act, 2016 — Section 58, 92, 93
High Courts22 Jan 2021Disposed Of
Vidyarthi Construction Private Limited Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0194
Bihar Goods And Service Tax Act, 2017 — Section 39, 62, 79(1)(c)
High Courts22 Jan 2021Disposed Of
Sitaram And Sons Gandhi Chowk Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0193
Bihar Goods And Service Tax Act, 2017 — Section 50, 74
High Courts22 Jan 2021Disposed Of
Mangal Chaudhary Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0192
Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a), 32(2)Bihar Prohibition And Excise Act, 2016 — Section 58, 92, 93
High Courts22 Jan 2021Disposed Of
Bina Devi Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0191
Bihar Prohibition And Excise Act, 2016 — Section 58, 92, 93
High Courts22 Jan 2021Disposed Of
Dipu Chaudhary Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0190
Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)Bihar Prohibition And Excise Act, 2016 — Section 58, 92, 93
High Courts22 Jan 2021Disposed Of
Aarti Kumari Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0189
Bihar Prohibition And Excise Act, 2016 — Section 58, 92, 93
High Courts22 Jan 2021Dismissed
Sohan Paswan Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0188
Indian Penal Code, 1860 — Section 34, 302
High Courts22 Jan 2021Dismissed
Raj Kishor Ram Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0187
Indian Penal Code, 1860 — Section 34, 201, 304(B)