High Courts04 Jan 2021Disposed Of
Md. Sahjad Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0005
Indian Penal Code, 1860 — Section 399, 402, 414Arms Act, 1959 — Section 25(1B)(a), 26, 35
COURT ARCHIVE
Patna High Court judgments, 2021
1,825 judgments · page 92 of 92
High Courts04 Jan 2021Disposed Of
Sudarshan Rai Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0004
Indian Penal Code, 1860 — Section 392
High Courts04 Jan 2021Disposed Of
Kundan Kumar Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0003
Indian Penal Code, 1860 — Section 399, 402Arms Act, 1959 — Section 25(1B)(a), 26, 35Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20(b)(ii)(B)
High Courts04 Jan 2021Disposed Of
Rajiv Rai Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0002
Indian Penal Code, 1860 — Section 414Bihar Prohibition And Excise Act, 2016 — Section 30(a), 37(b)(c), 38, 41
High Courts04 Jan 2021Disposed Of
Sanjeev Singh @ Sanjeev Kumar Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0001
Indian Penal Code, 1860 — Section 395, 397Arms Act, 1959 — Section 25(1b)a, 26, 27