High Courts05 Jan 2021Allowed
Pradeep Kumar And Ors Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0065
COURT ARCHIVE
Patna High Court judgments, 2021
1,825 judgments · page 91 of 92
High Courts05 Jan 2021Dismissed
Sipahi Sah Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0024
Indian Penal Code, 1860 — Section 375, 376, 376(2)(h)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 5(m), 6Code Of Criminal Procedure, 1973 — Section 164
High Courts05 Jan 2021Disposed Of
Shubhanand Mukesh Vs Union Of India And Ors
Patna High Court · (2021) 01 PAT CK 0023
High Courts05 Jan 2021Disposed Of
Murlee Mehta Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0022
High Courts05 Jan 2021Disposed Of
Shivji Patel Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0021
High Courts05 Jan 2021Dismissed
Tarees Hameed Vs Union Of India And Ors
Patna High Court · (2021) 01 PAT CK 0020
High Courts05 Jan 2021Dismissed
Shailendra Kumar And Anr Vs Union Of India And Ors
Patna High Court · (2021) 01 PAT CK 0019
High Courts05 Jan 2021Disposed Of
Deenbandhu Choudhary And Anr Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0018
High Courts05 Jan 2021Disposed Of
Ramashish Mahto Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0017
High Courts05 Jan 2021Disposed Of
Manish Singh @ Kumar Manglam Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0016
Indian Penal Code, 1860 — Section 272, 273Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93
High Courts05 Jan 2021Disposed Of
Subodh Paswan Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0015
Indian Penal Code, 1860 — Section 366(A)Code Of Criminal Procedure, 1973 — Section 164
High Courts05 Jan 2021Disposed Of
Sajan Kumar Gupta Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0014
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts05 Jan 2021Disposed Of
Bishnu Barman @ Vishnu Barman Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0013
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 22Railways Act, 1989 — Section 147
High Courts05 Jan 2021Disposed Of
Ashok Mahto Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0012
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts05 Jan 2021Disposed Of
Md. Azad And Anr Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0011
Indian Penal Code, 1860 — Section 34, 302
High Courts05 Jan 2021Disposed Of
Rekha Devi Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0010
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts04 Jan 2021Disposed Of
Sudarshan Ray Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0009
Indian Penal Code, 1860 — Section 34, 272, 273Bihar Prohibition And Excise Act, 2016 — Section 30(a)(d)(g), 41(1)
High Courts04 Jan 2021Disposed Of
Pradeep Yadav Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0008
Indian Penal Code, 1860 — Section 34, 120B, 302, 404Arms Act, 1959 — Section 27
High Courts04 Jan 2021Disposed Of
Deosaran Bhagat Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0007
Indian Penal Code, 1860 — Section 34, 302
High Courts04 Jan 2021Disposed Of
Lalan Prasad Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0006
Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 27