High Courts11 Jan 2021Dismissed
Raj Kumar Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0050
Indian Penal Code, 1860 — Section 120B, 302Prisoners Act, 1900 — Section 52Arms Act, 1959 — Section 27
COURT ARCHIVE
Patna High Court judgments, 2021
1,825 judgments · page 89 of 92
High Courts11 Jan 2021Disposed Of
Ranjan Kumar Singh Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0049
Indian Penal Code, 1860 — Section 313, 376, 493
High Courts08 Jan 2021Dismissed
Monu Kumar @ Monu Kumar Tiwari Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0048
Indian Penal Code, 1860 — Section 379, 406, 420
High Courts08 Jan 2021Disposed Of
Hira Singh Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0040
Indian Penal Code, 1860 — Section 341, 342, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 164
High Courts07 Jan 2021Allowed
Bindu Kumar Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0137
Bihar Government Servants (Classification, Control And Appeal) Rules, 2005 — Section 28
High Courts07 Jan 2021Disposed Of
Braj Bihari Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0136
High Courts07 Jan 2021Allowed
Khushi Lal Prasad Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0135
Bihar Targeted Public Distribution System (Control) Order, 2016 — Rule 27, 27(ii)
High Courts07 Jan 2021Dismissed
Naresh Singh And Ors Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0134
Constitution Of India, 1950 — Article 226
High Courts07 Jan 2021Disposed Of
Ranu Das And Ors Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0133
High Courts07 Jan 2021Disposed Of
Rishi Builders India Pvt. Ltd Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0132
Bihar Contractors Registration Rules, 2007 — Section 11(d)
High Courts07 Jan 2021Disposed Of
Chandan Kumar Choudhary Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0130
High Courts07 Jan 2021Allowed
Sona Kunwar And Ors Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0047
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(s), 3(2)(va), 14A(2), 18Indian Penal Code, 1860 — Section 323, 341, 504, 506Code Of Criminal Procedure, 1973 — Section 41A, 41A(1), 438, 438(2)
High Courts07 Jan 2021Allowed
Brahma Shankar Yadav Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0046
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(s), 3(2)(va), 14A(2)Indian Penal Code, 1860 — Section 34, 188, 307, 323, 337, 338, 341, 379, 504, 506Code Of Criminal Procedure, 1973 — Section 144, 438(2)
High Courts07 Jan 2021Disposed Of
Dr. Ganesh Roy Degree College Sitamarhi Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0045
High Courts07 Jan 2021Disposed Of
Pappu Yadav Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0044
Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)Bihar Prohibition And Excise Act, 2016 — Section 58, 92, 93
High Courts07 Jan 2021Disposed Of
Dhiraj Raut Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0043
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93
High Courts07 Jan 2021Disposed Of
Shyam Koda Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0042
Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)Bihar Prohibition And Excise Act, 2016 — Section 58, 92, 93
High Courts07 Jan 2021Disposed Of
Raj Kamal Mehta Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0041
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93
High Courts07 Jan 2021Disposed Of
Subroto Basak @ Subroto Bosak Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0039
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93
High Courts07 Jan 2021Disposed Of
Sangeeta Devi Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0038
Indian Penal Code, 1860 — Section 34, 272, 273Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93